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State of Andhra Pradesh - Section

Section 4 in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

4. Periodicity of social audit.

(a)The Social Audits of the National Rural Employment Guarantee Scheme shall be carried out in every mandal at least once in every 6 months.
(b)The schedule for conduct of social audits for each month will be decided at the beginning of every year by the Society in consultation with the district administration.
(c)Social audit in a mandal shall be taken up in all the villages simultaneously.