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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(1) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(1)Research analyst or research entity shall maintain the following records:
(i)research report duly signed and dated;
(ii)research recommendation provided;
(iii)rationale for arriving at research recommendation;
(iv)record of public appearance.