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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(1)(a) in Rajasthan Co-operative Societies Act, 1965

(a)[ transfer, to the reserve funds, such percentage of its profits and within such period as may be prescribed: and] [Substituted by Rajasthan Act No. 2 of 1991 [27-3-1991].]