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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Merchant Shipping (Tonnage Measurement of Sailing Vessels) Rules, 1960

(2)All measurements for the purpose of ascertaining the tonnage of a vessel shall be in metres and fractions of a metre or in feet and fractions of a foot expressed in decimals.