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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(i) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(i)Open access customers connected to the transmission/distribution system shall pay the transmission charges, wheeling charges and any other charges including reactive energy charges, service charges, unscheduled use charges, and penal charges for wrongful use of the transmission or the distribution system(s), as the Commission may determine from time to time, as a part of the tariff under Sections 61, 62 and 86 of the Act or otherwise decide or authorise the SLDC/Licensee to charge in exercise of its regulatory powers under the Act.