Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107B] [Entire Act] State of West Bengal - Subsection Section 107B(1) in The Cess Act, 1880 (1)"acreage rate" means the rate per acre of land determined in accordance with the provisions of this chapter;
