Gauhati High Court
Abdur Rahman Laskar vs The State Of Assam And Anr on 5 March, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/93
GAHC010029332020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 854/2020
1:ABDUR RAHMAN LASKAR
S/O. LT. ASAB ALI LASKAR, VILL. JAYDANPUR, P.O. LAILAPUR, P.S.
DHOLAI, DIST. CACHAR, ASSAM, PIN-788120.
VERSUS
1:THE STATE OF ASSAM AND ANR.
REP. BY THE COMM. AND SECY., GOVT. OF ASSAM, EDUCATION
(ELEMENTARY) DEPTT., DISPUR, GUWAHATI-06.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN-781019
Advocate for the Petitioner : MR. M U MAHMUD
Advocate for the Respondent : SC, ELEM. EDU
Linked Case : WP(C) 1199/2020
1:UJJAL DAS
S/O. RAJBALLAV DAS
R/O. VILL. SOUTH TOKRERCHARA PART-IV
P.O. GOLAKGANJ
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN-783334.
Page No.# 2/93
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-781006.
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECRETARY
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA ASSAM
GUWAHATI-781019.
Advocate for the Petitioner : MR. P A AHMED
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 898/2020
1:ABUL KALAM AND ANR.
S/O- MD. ALI AKHBAR
R/O- VILL- RAIPUR
P.O- BALABHITA
P.S- BARPETA ROAD
DIST- BARPETA
ASSAM
PIN- 781313
2: MD. INSAN ALI
S/O- ABDUR RAHMAN
R/O- VILL- PADMAPUKHURI
P.O- EKARABARI
P.S- ROWTA
DIST- UDALGURI
ASSAM
PIN- 784514
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
Page No.# 3/93
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT OF ASSAM
KAHILIPARA
GUWAHATI- 781019
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1363/2020
1:SUTRIPTI MUKHARJEE AND 5 ORS.
W/O- DIPAK KUMAR PAUL
D/O- LT. SHRINIVAS MUKHARJEE
R/O- HARI MOHAN LANE
HOUSE NO. 02
P.O. RANGHIKHARI
DIST.- CACHAR
ASSAM
PIN- 788005.
2: RUPAK KANTI DEY
S/O- LT. JATINDRA MOHAN DEY
R/O- VILL. SHYAMA PRASAD ROAD
P.O. KARIMGANJ
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN- 788710.
3: AMAL REGOM
S/O- LT. DHANIRAM REGON
R/O- VILL. DERGE SONOWAL GAON
Page No.# 4/93
P.O. BENGENA ATI SATRA
P.S.- KAMALABARI
DIST- MAJULI
ASSAM
PIN- 785106.
4: BABUL ALOM CHOUDHURY
S/O- LT. KHALILUR RAHMAN CHOUDHURY
R/O- VILL. KALINAGAR
P.O.- SIALTEK
P.S.- KATIGORAH
DIST.- CACHAR
ASSAM
PIN- 788802.
5: SATYABATI RAY
D/O- UTTAM CH. RAY
R/O- VILL. PATILADAHA
P.O. PATILADAHA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM
PIN- 783391.
6: HEMEN KUMAR ROY
S/O- SUNIL KUMAR ROY
R/O- VILL. AND P.O. PATILADAHA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM
PIN- 783391.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY.-06.
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECY.
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
ASSAM
Page No.# 5/93
GHY.- 781019.
Advocate for the Petitioner : MR. P A AHMED
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1233/2020
1:ANJU DAS
R/O- SHRI GOPAL DAS
R/O- KEOTPARA
AZARA
P.O. AND P.S. AZARA
GHY
DIST.- KAMRUP (M)
ASSAM- 781017
E-MAIL- [email protected]
M.NO.- 9957107475
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY) JANATA BHAWAN
DISPUR
GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GHY-06
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT. OF ASSAM
KAHILIPARA
GHY-19
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Page No.# 6/93
Linked Case : WP(C) 899/2020
1:RANJU KAKATI AND 2 ORS.
W/O- SHRI DULAL CHANDRA HALOI
R/O- VILL. MUGKUCHI
P.O. MUGKUCHI
P.S. AND DIST- NALBARI
ASSAM- 781334
2: SMTI. KARABI SAIKIA
W/O- SHRI KANAK CHANDRA SAIKIA
R/O AMULAPATTY
P.O. AND P.S. MORIGAON
DIST.- MORIGAON
ASSAM- 782105.
3: SMT. GEETAMANI DEKA
W/O SHRI PANKAJ BAISHYA
R/O- VILL. JAPARKUCHI
P.O. CHOWK BAZAR
DIST.- NALBARI
ASSAM- 781335.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
GHY.- 781006.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT. OF ASSAM
KAHILIPARA
GHY.-19.
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Page No.# 7/93
Linked Case : WP(C) 1422/2020
1:MAHENDRA PATHAK
S/O- LT. DHARESWAR PATHAK
VILL. AND P.O. CHENGA
P.S. TARABARI
DIST.- BARPETA
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER - PRINCIPAL SECY.
DEPTT. OF ELEMENTARY EDUCATION
DISPUR
GHY.-06.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY.-19.
3:THE MISSION DIRECTOR
SARBA SIKSHA ABHIJAN
ASSAM
KAHILIPARA
GHY.-19.
Advocate for the Petitioner : MRS. R DEVI
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1418/2020
1:ASHISH CHAKRABORTY AND 20 ORS.
S/O. LT. ASHUTOSH CHAKRABORTY
VILL. BAHBARI
P.O. KUMARIKATA
DIST. BAKSA
BTR
ASSAM
PIN-781360.
2: BUBUL PATHAK
S/O. SRI RAMANI PATHAK
Page No.# 8/93
VILL. BAREIGAON
P.O. TAMULPUR
DIST. BAKSA
BTR
ASSAM
PIN-781367.
3: HARI RAM PATHAK
S/O. LT. BAPAN PATHAK
VILL. SAURAGURI
P.O. TALULPUR
DIST. BAKSA
BTR
ASSAM
PIN-781367.
4: BISWAJIT DASGUPTA
S/O. LT. MONARANJAN DASGUPTA
R/O. JYOTINAGAR
WARD NO.1
MARIANI
P.O. MARIANI
DIST. JORHAT
ASSAM
PIN-785634.
5: HEMANTA RAJKONWAR
S/O. SRI TARUN RAJKONWAR
R/O. LAKWA UJANI KONWAR GAON
P.O. LAKWA
DIST. CHARAIDEO
ASSAM
PIN-785698.
6: JASMIN PARBIN LASKAR
D/O. MR. NURUL HAQUE LASKAR
VILL. JAMIRA
P.O. JAMIRA BAZAR
DIST. HAILAKANDI
ASSAM
PIN-788162.
7: KARTIK DEBNATH
S/O. SRI KALIPADA DEBNATH
R/O. NO.3 BISHNUPUR
P.O. BHOTAGAON
DIST. CHIRANG
Page No.# 9/93
BTR
ASSAM
PIN-783390.
8: RITA MONI DAS
S/O. LT. THAGESWAR DAS
R/O. ASSAM PRISONS HEAD QUARTER COLONY
P.O. KHANAPARA
DIST. KAMRUP (M0
ASSAM
PIN-781022.
9: SAHARUL HUSSAIN LASKAR
S/O. AJIRUDDIN LASKAR
VILL. BANGRAM
P.O. BHAGA BAZAR
DIST. CACHAR
ASSAM
PIN-788120.
10: SARAT KAKATI
S/O. LT. HANGSHA RAM KAKATI
VILL. SILPOTA
P.O. KACHARISON
DIST. UDALGURI
BTR
ASSAM
PIN-781367.
11: SHAHJAMAL SARKAR
S/O. ABDUL MOZID SARKAR
VILL. KAYETHPARA PT. II
P.O. KAYETHPARA
DIST. BONGAIGAON
BTR
ASSAM
PIN-781367.
12: SUBHRATA CHOUDHURY
D/O. SRI AMALENEDU BIKASH CHOUDHURY
R/O. SREEPALLY LANE
VIVEKNANDA ROAD
SILCHAR
DIST. CACHAR
PIN-788007.
13: BIRAJ KUMAR SUBBA
S/O. PRASAD SUBBA
Page No.# 10/93
R/O. EKRANI BASTI
SUKHANJAN
BOKAJAN
KARBI ANGLONG
P.O. BOKAJAN
PIN-782480.
14: MOSTAFIZUR RAHMAN
S/O. JAMSHED ALI
R/O. VILL. NO.2 THEKERABARI
P.O. BALABARI
DIST. DARRANG
PIN-784190.
15: SANJIB KUMAR CHOUDHURY
S/O. LT. RAM KUMAR CHOUDHURY
R/O. VILL. GAURANGTARI PT. II
P.O. PHUTKIBARI
DIST. DHUBRI
PIN-783301.
16: ABDUR RAHMAN LASKAR
S/O. ASAB ALI LASKAR
VILL. JOYDHANPUR
P.O. LAILAPUR
DIST. CACHAR
PIN-788120.
17: UKEN LOYING
S/O. LT. BANESWAR LOYING
VILL. BADULIPAR 10 NO. GRANT
P.O. BADULIPAR
DIST. GOLAGHAT
PIN-785611.
18: GUNIL BORDOLOI
S/O. SATBAR BORDOLOI
VILL. PASCHIM BULA
P.O. AMSOI
DIST. NAGAON
PIN-782103.
19: SUKANTI MANTA
D/O. PABAN MANTA
VILL. SAHARI
P.O. AMSOI
DIST. NAGAON
PIN-782103.
Page No.# 11/93
20: DIPANJALI SAIKIA
D/O. BALIRAM SAIKIA
VILL. AKHOIPHUTIA
SIBSAGAR
P.O. AKHOIPHUTIA
DIST. SIBSAGAR
PIN-785640.
21: BHOBOTUSH DEBNATH
S/O. USHA RANJAN NATH
R/O. ASHRAM ROAD
WARD NO.15
P.O. HAILAKANDI
DIST. HAILAKANDI
PIN-788151.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI
PIN-781006.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPTT.
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN-781019.
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT. OF INDIA
DEPTT. OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI
PIN-110001.
Advocate for the Petitioner : MR. T DEURI
Advocate for the Respondent : SC
Page No.# 12/93
ELEM. EDU
Linked Case : WP(C) 1122/2020
1:SANKAR MEDHI AND 2 ORS.
S/O- SRI KARENDRA MEDHI
VILL- SIDHABARI
P.O- BAKAITARI
P.S- MATIA
DIST- GOALPARA
ASSAM
PIN- 783101
2: MAMREZ ALI AHMED
S/O- LATE SHAMEZ UDDIN
VILL- TEMURA
P.O- DAKUA
P.S- BARPETA
DIST- BARPETA
ASSAM
PIN- 781309
3: MD. ALI AKBAR
MD. AMIRUDDIN MUNSHI
VILL- MAMUDPUR PART-II
P.O- DOLGOMA
P.S- MATIA
DIST- GOALPARA
ASSAM
PIN- 783101
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI- 06
2:THE SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT
ELEMENTARY
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
Page No.# 13/93
KAHILIPARA
GUWAHATI- 781019
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
MIN OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001
Advocate for the Petitioner : MR. M A SHEIKH
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 905/2020
1:SMT. MOUSUMI DEURI AND 2 ORS.
W/O SRI DIPAK MAHANTA
R/O PACHAMTOLA
P.O.-CHAMPAK NAGAR
P.S.-CHHAYGAON
DIST-KAMRUP
ASSAM-781025
2: SMT. RUNUMI KALITA
W/O MR. JUGAL DEKA
R/O SATMILE
NEAR JALUKBARI GIRLS HIGH SCHOOL
P.O.-GAUHATI UNIVERSITY
P.S.-JALUKBARI
DIST-KAMRUP (M)
ASSAM-781014
3: SMT. HIRAJYOTI BHARADWAJ
D/O JITEN SARMA
R/O VILL-HAZARIKAPARA
P.O.-HAZARIKAPARA
P.S.-SIPAJHAR
DIST-DARRANG
ASSAM-784145
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
DEPARTMENT OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
Page No.# 14/93
DISPUR
GUWAHATI-781006
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
DEPARTMENT OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI-781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781019
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 909/2020
1:AMAR SHEEL AND 25 ORS.
C/O- LATE KANTI SHEEL
VILL- DIPRANG
P.O- BARPAK
P.S- MAYONG
DIST- MORIGAON
ASSAM
PIN- 782411
2: MD. SOLEMAN KHAN
S/O LT. GIASH UDDIN AHMED
VILL BELBARI
P.O BARBALA
P.S
DIST BARPETA
PIN- 781316
3: ABHIJIT BALO
S/O- ABHINASH CH BALO
WARD NO.7
NEAR PUNJAB HOTEL
P.O- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
Page No.# 15/93
4: CHINU BALA DEVI
C/O- DAMAN SINY NATH
VILL- BASHBARI (PT. II)
P.O- NORTH BOITAMARI
DIST
P.S- BONGAIGAON
PIN- 783380
5: ARUP KALITA
S/O- SAHADEV KALITA
VILL- KUMAR KATA
P.O- CHALANTAPARA
DIST- BONGAIGAON
ASSAM
PIN- 783388
6: MD. IBRAHIM KHAN
S/O- LATE MD. BELAN KHAN
VILL- GOMA
P.O- GOMAFULBARI
P.S- TARABARI
DIST- BARPETA
ASSAM
PIN- 781302
7: EMRAN HUSSAIN
S/O- ABDUL HAKIM
VILL- SALMARABORI
P.O- BECHAMARI
P.S- DHING
DIST- NAGAON
ASSAM
PIN- 782123
8: PANNA LAL CHAUHAN
S/O- H RAMADHAR CHAUHAN
VILL- CHAUHAN BASTI
P.O- PUBSILPUTA
DIST- KARBI ANGLONG
PIN- 781316
9: MRS. REKHA DEKA
C/O- BONSHIDHAR DEKA
VILL- DHAPKATA BARSATRA
P.O- RRL
DIST- JORHAT
ASSAM
Page No.# 16/93
PIN- 781316
10: MRS RUPALI BURAGOHAIN
C/O- MR. SAHASI MOHAN
VILL- KATHPAR GAON
P.O- BANMUKH
P.S- SIVASAGAR
DIST- SIVASAGAR
ASSAM
11: DEEPA SARMAH
C/O- TANKA NATH SARMAH
VILL AND P.O- SIMLITOLA
DIST- GOALPARA
ASSAM
PIN- 783130
12: MS BARNALI HAZARIKA
C/O- SRI ATUL SAIKIA
VILL- RAIDONGIA GAON
P.O- KAMARBONDHA ALI
DIST- GOLAGHAT
ASSAM
PIN- 785625
13: MD. BAHARUL ISLAM
C/O- LATE IZZAT ULLAH
VILL- DHINGBORI PATHAR
P.O- KASHORI
P.S- JURIA
DIST- NAGAON
ASSAM
PIN- 782124
14: MRS ANIMA GOGOI
C/O- TANURAM GOGOI
VILL- TIPOMIA
P.O- NAMTI CHARIALI
DIST- SIVASAGAR
ASSAM
PIN- 785684
15: MALEK OSTOR
S/O- HABIBUR RAHMAN
VILL- BARPETA
P.O- ROWMARI
P.S- RUPAHI HAT
DIST- NAGAON
Page No.# 17/93
ASSAM
PIN- 782125
16: DIBYAJYOTI BORA
C/O- NAREN CH BORA
VILL- RUPAIBORI
P.O- AHATGURI
P.S- DHARAMTUL
DIST- MORIGAON
ASSAM
PIN- 782412
17: MRS LUCKY KONWAR
S/O- MR. KAMAL CH KONWAR
VILL- KONWARIGAON
(BORPATHER)
P.O- KONWARIGAON
DIST- DIBRUGARH
ASSAM
PIN- 786615
18: DIGANTA BORGOHAIN
S/O- LATE KASHINATH BORGOHAIN
VILL 2 NO. NA BHAKATIA
P.O- RAJGARH
DIST- DIBRUGARH
ASSAM
PIN- 786611
19: DHANDEEP MEDHI
VILL- MOLIGAON
P.O- BOITAMARI
P.S- ABHAYAPURI
DIST- BONGAIGAON
ASSAM
PIN- 783389
20: BONDITA GOGOI
C/O- NITYANANDA GOGOI
VILL- DAKSHIN PATH GAON
P.O- BARUAJAN
DIST- JORHAT
ASSAM
PIN- 785630
21: A B MEHBOOB AHMED LASKAR
C/O- NITYAM UDDIN LASKAR
VILL AND P.O- DAKSHIN MOHANPUR PT-7
Page No.# 18/93
DIST- CACHAR
PIN- 788119
22: NEELIMA CHOUDHURY
D/O- MATIUR RAHMAN CHOUDHURY
VILL- BARBHITA (PADMAPARA)
P.O- JATRADIA
DIST- BARPETA
ASSAM
PIN- 781305
23: DHIREN BORO
S/O- SURENDRA NATH BORO
VILL- PUB BALIGAON
P.O AND P.S- GOGAMUKH
DIST- DHEMAJI
ASSAM
PIN- 787034
24: SAMINA KHATUN
D/O- SAMSUL ALI
VILL- DUDHNOI THEKASU PT- II
P.O- DUDHNOI
DIST- GOALPARA
PIN- 783124
25: MAHESWAR NATH
S/O- PICHU NATH
VILL- PESKAR PARA
P.O AND P.S- BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
26: A M MASHUQUE AHMED
S/O- ATAUR VRAHMAN MAZUMDAR
VILL AND P.O- BARJATRAPUR
P.S- BARKHOLA
DIST- CACHAR
ASSAM
PIN- 788110
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI- 781006
Page No.# 19/93
2:THE SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT
ELEMENTARY
DISPUR
GHY- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
DEPTT OF SCHOOL EDUCATION AND LITERACY
MIN OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001
Advocate for the Petitioner : MR K K MAHANTA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1204/2020
1:RUPASHRI PATOWARY AND 12 ORS.
D/O- RABINDRA PATOWARY
BARPETA TOWN
P.O- BARPETA
P.S- BARPETA
DIST- BARPETA
ASSAM
PIN- 781301
2: SRIMANTA KR SARMA
S/O- SRI DIMBESWAR SARMA
VILL- PUB DIGHALDARI
P.O- DIGHALDARI
P.S- RAHA
DIST- NAGAON
ASSAM
PIN- 782103
3: KABITA SAIKIA
S/O- SRI HIREN SAIKIA
VILL- PURANI GUDAM HATIGAON
Page No.# 20/93
P.O- PURANI GUDAM
DIST- NAGAON
ASSAM
PIN- 782141
4: JABA RANI KALITA
C/O- BHASKARJYATI SABI
VILL- CHHAYGAON (ABJIARI)
P.O- CHAYGAON
P.S- MORIGAON
DIST- KAMRUP
ASSAM
PIN- 781124
5: JESMINA HUSSAIN
D/O- BELLAL HUSSAIN
VILL- ISLAM NAGAR
CHAR BIDYAPARA
P.O- AM CO ROAD
P.S- DHUBRI
DIST- DHUBRI
ASSAM
PIN- 783323
6: BIPUL NEOG
S/O- RAGHU NATH NEOG
VILL 1 NO. MAJGAON
P.O- LALUK
P.S- N LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
7: BOLIN MICHANG
S/O- SANTURAM MICHANG
VILL- MOHARICHUK GAON
P.O- KARATIPAR
P.S- GARAMUR
DIST- MAJULI
ASSAM
PIN- 785104
8: WARISA RAHMAN
D/O- LATE SAYIDUR RAHMAN
VILL- MANIRAM DEWAN ROAD
MORIKALLONG CHARIALI
P.S- SADAR
DIST- NAGAON
ASSAM
Page No.# 21/93
PIN- 782001
9: LINA SAIKIA
D/O- DURGESWAR SAIKIA
R/O- NA ALI DHEKIAJULI SONARI GAON
P.O- NA ALI DHEKIAJULI
P.S- TITABAR
DIST- JORHAT
ASSAM
PIN- 785009
10: ILA SARKAR
S/O- GOPAL CHANDRA SARKAR
VILL- SOUTH HILL COLONY LUMDING
P.O- LUMDING
P.S- LUMDING
DIST- HOJAI
ASSAM
PIN- 782447
11: KHAGEN BARUAH
S/O- JITEN BARUAH
VILL- NAMDUM DUMIA
DIST- NAGAON
ASSAM
PIN- 782123
12: NIBEDITA GOSWAMI
SHIV NATH GOGOI PATH
2ND BYE LANE
H NO. 22-A
P.O- BAGHARBORI
PANJABARI
GUWAHATI- 22
13: RUMA DAS
C/O- NILAKAMAL KARMAKAR
2ND LINK ROAD
LANE NO. 13
H NO. 3
DIST- CACHAR
ASSAM
PIN- 788006
VERSUS
1:THE STATE OF ASSAM AND ANR
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION (ELEM) DEPTT
Page No.# 22/93
DISPUR
GUWAHATI- 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
Advocate for the Petitioner : MR R A AHMED
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1368/2020
1:RIJU CHUTIA AND 30 ORS.
D/O- UMA CHUTIA
R/O- VILL- KEKURI
P.O- KEKURI
P.S- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
PIN- 787055
2: BISTIRAM KHERKATARY
S/O- BABURAM KHERKATARY
R/O- VILL AND P.O- BHAGAWAN GAON
P.S- SILAPATHAR
DIST- DHEMAJI
ASSAM
PIN- 787059
3: LABANYA BHARALEE
D/O- PURNA KANTA BHARALEE
R/O- VILL AND P.O- MAKHIBAHA
P.S- TIHU
DIST- NALBARI
ASSAM
PIN- 781374
4: MISBAUR RAHMAN
S/O- MD. ABDUL SALAM MIA
R/O- VILL AND P.O- DIGHALZAR
P.S DIST- NAGAON
ASSAM
PIN-
Page No.# 23/93
5: DIPALI BOROO
D/O- BHUGESWAR BOROO
R/O- VILL- BAROGHORIA
P.O- RAJAPUKHURI
P.S- URIAMGHAT
DIST- GOLAGHAT
ASSAM
PIN- 785601
6: HOMENDRA GOGOI
S/O- DIPICHARAN GOGOI
R/O- VILL- PANDHOWA
P.O- PANDHOWA TINIALI
P.S- TENGAKHAT
DIST- DIBRUGARH
ASSAM
PIN- 786103
7: BOBY SAIKIA
D/O- CHANDRA SAIKIA
R/O- VILL- TELIAGAON
P.O AND P.S- TELIAGAON (PURANIGUDAM)
DIST- NAGAON
ASSAM
PIN- 782141
8: SAIFUL ISLAM
S/O- LATE ABDUL KADER
R/O- VILL- HATIJANA
P.O- JASHIHATI PARA
P.S- HOWLY
DIST- BARPETA
ASSAM
PIN- 781316
9: PURUSOTTAM RABIDAS
S/O- TULASI RABIDAS
R/O- VILL- CHIVACHERRA
P.O- OLIVACHERRA
DIST- KARIMGANJ
ASSAM
PIN- 788737
10: RUNUMA BORAH
D/O- SRI BHOGESWAR BORAH
R/O- VILL- 1 NO. KAKOPATHAR
DIST- TINSUKIA
ASSAM
Page No.# 24/93
PIN- 786152
11: AMZAD ALI
S/O- SUKUR ALI
R/O- VILL MORAN CHANGMAI GAON
P.O- MORAN
P.S- MORANHAT
DIST- CHARAIDEO
ASSAM
PIN- 785669
12: AKAN BURA GOHAIN @ AKAN GOHAIN
S/O- DIMBESWAR BURAGOHAIN
R/O- VILL- KEKURI
P.O- JIADHAR CHARIALI
DIST- DHEMAJI
ASSAM
PIN- 787057
13: BIMAL KALITA
S/O- LATE SUCHIL KALITA
R/O- VILL- UPARTOLA
P.O- UPARTOLA
P.S- DUDHNOI
DIST- GOALPARA
ASSAM
PIN- 783124
14: MANTU ROY
S/O- DINESH ROY
R/O- VILL- THEKERALOGA
P.O- UTTAR AMLOGA
P.S- RANGAPARA
DIST- SONITPUR
ASSAM
PIN- 784103
15: JOTISH CHANDRA DAS
S/O- SRI MOHANBASHI DAS
R/O- VILL KELMA PT- III
P.O- SADIRKHAL
P.S- KATIGORA
DIST- CACHAR
ASSAM
16: RUMI DAS
D/O- LATE GANESH CHANDRA DAS
R/O- VILL- KALAYAHATI
Page No.# 25/93
SUNDARIDIYA
P.O- BARPETA
P.S- BARPETA
DIST- BARPETA
ASSAM
PIN- 781301
17: RANJITA DAS
D/O- LATE THAKUR DAS
R/O- BELTOLA SURVEY
P.O- DISPUR
P.S- DIST- KAMRUP(M)
GUWAHATI
ASSAM
PIN- 781028
18: KRISHNA BHUYAN
S/O- LATE LOKNATH BHUYAN
R/O- VILL NO.1 GOSAIPATHAR
P.O AND P.S- BIHPURIA
DIST- LAKHIMPUR
ASSAM
19: TUTUMANI PATAR
S/O- MAHIKANTA PATAR
R/O- VILL NO.2
GITATOLA
P.O- BARANGANI
DIST- MORIGAON
ASSAM
20: JIBON PHUKAN
S/O- HARI KANTA PHUKAN
R/O- VILL- JAJALIHABI
MORANHAT
DIST- CHARAIDEO
PIN- 785670
ASSAM
21: NILAM BORUAH
S/O- JUGAL BORUAH
R/O- VILL- LATHOW JORHATIA
P.O- NOWBOICHA
DIST- LAKHIMPUR
ASSAM
PIN- 787023
22: RUPA BORGOHAIN
Page No.# 26/93
D/O- PURNANANDA BURAGOHAIN
R/O- AT ROAD
TEOK
D C DUTTA PATH
DIST- JORHAT
PIN- 785112
ASSAM
23: RENUMAI DOWARI
D/O- GIRISH DOWARI
R/O- VILL- MALABARI
P.O- MOHEMARI
P.S- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
PIN- 787005
24: KAKOLI PHUKAN
D/O- LATE JIBA PRASAD PHUKAN
R/O- VILL- MOIDOMIA
P.O- MOIDOMIA
DIST- LAKHIMPUR
ASSAM
25: JOGESWAR REGON
S/O- LATE GONESH REGON
R/O- VILL- KANGKAN CHAPARI
P.O- BETMUKH
DIST- LAKHIMPUR
ASSAM
26: ARUNIMA SAIKIA
D/O- SRI KAMAL CHANDRA SAIKIA
R/O- BARPETA WARD NO.9
P.O AND DIST- BARPETA
ASSAM
PIN- 781301
27: BIJUMONI BORA
D/O- DATRAM BORA
R/O- GANDHINAGAR
BARPETA
ASSAM
PIN- 781301
28: ASHIM CHANDA
S/O- AJIT JUMAR CHANDA
R/O- NEPALI PATTY HOLA
Page No.# 27/93
TEZPUR
SONITPUR
ASSAM
PIN- 784001
29: HARGOBIND PATIR
S/O- LAKHI KANTA PATIR
R/O- VILL- BERKEP
P.O- BADHAKARA
P.S- BOGINADI
DIST- LAKHIMPUR
ASSAM
PIN- 787032
30: PRIYALATA KUMBANG
D/O- RAVI KANTO KUMBANG
R/O- VILL NO.1 MRKANG SELEK
P.O- JONAI
DIST- DHEMAJI
ASSAM
31: SHANTANA CHAKRABORTY
D/O- DWIJENDRA KUMAR CHAKRABORY
R/O- H NO. 252
R K MISSION ROAD
NEAR RAMKRISHNA MISSION
MISSIONPARA
P.O- AND DIST- BONGAIGAON
PIN- 783380
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY COMMISSIONER TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI- 781006
2:THE SECRETARY
TO THE GOVT OF ASSAM
EDUCATION DEPTT (ELEM) IN THE ASSAM ELEM EDU DEPTT
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
Page No.# 28/93
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
DEPTT OF SCHOOL EDUCATION AND LITERACY
MIN OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 10001
Advocate for the Petitioner : MR. S B PRASAD
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 1207/2020
1:NITYA NANDA PHUKAN AND 9 ORS.
S/O- LATE JITEN PHUKAN
VILL- JEHENIA GAON
P.O- SAMAGURI
P.S- AMGURI
DIST- SIVASAGAR
ASSAM
PIN- 785680
2: RUBUL HAZARIKA
S/O- BODON HAZARIKA
VILL- HALOWA
P.O- CHARINGIA
P.S- AMGURI
DIST- SIVASAGAR
ASSAM
PIN- 785680
3: SHYAMLAL NEWAR
S/O- MON NARAYAN NEWAR
VILL- PHILLOBARI TINIALI
P.O- ARUNODY
DIST- TINSUKIA
ASSAM
PIN- 786160
4: MD. RAJIQUL ISLAM
S/O- MD. ABDUR RAHMAN
VILL- DALGAON KHUTI
P.O- DALGAON
DIST- DARRANG
ASSAM
PIN- 781124
Page No.# 29/93
5: LALIT KR BARBARUA
S/O- LATE PURNANANDA BARBARUAH
VILL- BARHAMPUR
P.O- BARHAMPUR
P.S- SADAR
DIST- NAGAON
ASSAM
PIN- 782102
6: PINKI RANI SAHA
W/O- BHASKAR SAHA
BISHNU RAVA PATH
BYE LANE -1
BHASKAR NAGAR
P.O- BINOVA NAGAR
KAMRUP(M)
GUWAHATI- 18
7: NEPAL CHANDRA ROY
LATE BRAJALAL ROY
JAYANTA NAGAR
WARD NO. 01
P.O- KHARUPETIA
P.S- KHARUPETIA
DIST- DARRANG
8: MINAKA GIRI
W/O- HEMSAGAR ACHARYA
VILL- KARIBIL NEPALI
P.O- KAWRI PATHER
P.S- HELEM
DIST- BISWANATH
PIN- 784170
9: GAKUL BARUAH
VILL- DHOLE BAGAN
P.O- DHOLE BAGAN
P.S- MATHURAPUR
DIST- SIVASAGAR
ASSAM
PIN- 785686
10: ANUPAMA DAS
W/O- GOPINATH PATOWARY
VILL- BIHDIA
P.O- BIHDIA
P.S- BAIHATA CHARIALI
Page No.# 30/93
DIST- KAMRUP
PIN- 781381
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION (ELEMENTARY) DEPTT
DISPUR
GHY- 781006
2:THE PERSONNEL (B) DEPTT
GOVT OF ASSAM
REP. BY ITS PRINCIPAL SECRETARY
DISPUR
GHY- 06
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
Advocate for the Petitioner : MR R A AHMED
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1288/2020
1:TENZING BASUMATARY
S/O LT. KANURAM BASUMATARY
R/O VILL. KALAPANI
P.O. MIJIKAJAN
P.S. GINGIA
DIST. BISWANATH
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
Page No.# 31/93
PIN-781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781006
3:THE DIRECTOR OF ELEMETARY EDUCATION
ASSAM
KAHILIPARA
DIST. KAMRUP (M)
ASSAM
GUWAHATI-781019
Advocate for the Petitioner : MR. P J SAIKIA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 857/2020
1:RAJASREE BORA
D/O- SHRI KHAGENDRA NATH BORA
R/O- VILL. BARIGAON
JORHAT
P.O.
P.S. AND DIST.- JORHAT
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY.-06.
2:THE SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY DISPUR
Page No.# 32/93
GHY.- 781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY.-781019.
Advocate for the Petitioner : MR. P K SHARMA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1018/2020
1:NAYAN JYOTI SARMA AND 14 ORS.
C/O- LT. DEBENDRA NATH SARMA
R/O- VILL.- MAKHIBAHA
P.O.- MAKHIBAHA
DIST.- NALBARI
ASSAM
PIN.- 781374.
2: GAUTAM BARMAN
S/O LT. KESHAB CH. BARMAN
R/O VILL BAMUNDI
P.O BAMUNDI
DIST KAMRUP
ASSAM
PIN 781103
3: MANGALU BORDOLOI
C/O- BIMAL BORDOLOI
VILL. - KUSHTOLI
P.O. - BARANGANI
DIST. MORIGAON
ASSAM
PIN- 782127
4: CHITTA RANJAN KALITA
S/O
DEBA KANTA KALITA
R/O VILL
KALJHAR
P.O
Page No.# 33/93
BARBALA
DIST.
BARPETA
ASSAM
PIN
781316
5: JAYANTA SAIKIA
S/O
NALIN SAIKIA
R/O- VILL
GONDAI GURI
P.O.
KATHAL GURI
DIST.
DIBRUGARH
ASSAM
PIN
785675
6: SRI SIMANTA SAIKIA
S /O
LATE KESHAB SAIKIA
R/O
VILL
PATIAPAM
P. O.
PATIAPAM
DIST.
HOJAI
ASSAM
PIN
782426.
7: HEMA KANTA BHUMIZ
S/O
LT. BISHAN BHUMIZ
R/O VILL
ATIGAON (KAPILI KAN)
P.O
JAMUNAMUKH
DIST
NAGAON
ASSAM
Page No.# 34/93
PIN
782428
8: RIJUMONI BORA
W/O
PRASANTA BORA
R/O- VILL
KAMAR GAON
P.O.
JAMUNAMUKH
DIST.
HOJAI
ASSAM
PIN
782428.
9: MANOJ TALUKDAR
C/O
PRANAB TALUKDAR
R/O VILL.
DUMURIA
P.O.
BHREKAMARI
DIST.
BARPETA
ASSAM
PIN
781325
10: BIPUL BORAH
C/O
DONDIRAM BORAH
R/O VILL.
MOHIJAN POTIA
P.O.
MOHIJAN
DIST
LAKHIMPUR
ASSAM
PIN
787032.
11: KAKUMONI DAS
C/O
Page No.# 35/93
RAMNATH DAS
R/O VILL
GHARMORA
P.O.
GHARMORA
DIST
LAKHIMPUR
ASSAM
PIN
787032.
12: APURBA DAS
C/O
SRI RAJEN CH. DAS
R/O VILL
BAHANA
P.O
MANAHKUCHI
DIST
KAMRUP
ASSAM
PIN
781104
13: IFTEKAR MONDOL
S/O
SEKANDER ALI MONDOL
R/O VILL
SADULLA BARI
P.O
KALAPANI
DIST
SOUTH SALMARA MANKACHAR
ASSAM
PIN
783131.
14: JYOTISH GOGOI
S/O.
SOMESWAR GOGOI
R/O- VILL
CHETIA GAON
P.O.
CHETIA GAON
Page No.# 36/93
DISTRICT
NORTH LAKHIMPUR
ASSAM
PIN
787001.
15: ABUL HUSSAIN SK
S/O JASMATULLAH SK
R/O- VILL. DEBOTTAR HASDAHA PT-V
P.O. KISMAT HASDAHA
DIST.DHUBRI
ASSAM
PIN-783334
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER
TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
ELEMENTARY DISPUR
GUWAHATI
781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
781019.
4:THE UNION OF INDIA
REPRESENTED BY THE
JOINT SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF SCHOOL EDUCATION ANDLITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRIBHAWAN
NEW DELHI 110001.
Advocate for the Petitioner : MR K K MAHANTA
Advocate for the Respondent : SC
Page No.# 37/93
ELEM. EDU
Linked Case : WP(C) 901/2020
1:BORNALEE BHUYAN
W/O- SRI ANUPAM BORAH
R/O- FLAT 461
APARTMENT
P.O- MEHERPUR
DIST- CACHAR
ASSAM
PIN- 788015
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEMENTARY) JANATA BHAWAN
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT OF ASSAM
KAHILIPARA
GHY- 781019
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1214/2020
1:BHUBAN DAS AND 2 ORS.
S/O- LATE MILAN DAS
VILL- PAREYAPARA
Page No.# 38/93
P.O- CHIKIHALI
DIST- BONGAIGAON
ASSAM
2: LACHIT DEKA
S/O- LATE BHABANI DEKA
VILL- KAHITALI
P.O- MANGALDAI
DIST- DARRANG
ASSAM
3: BHABANANDA PATAR
S/O- LATE LILA KANTA PATAR
VILL- MAJORBORI
P.O- HABIBORNGABARI
DIST- MORIGAON
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI- 781006
2:THE SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT
ELEMENTARY
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
DEPTT OF SCHOOL EDUCATION AND LITERACY
MIN OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001
Advocate for the Petitioner : MR. U J SAIKIA
Advocate for the Respondent : SC
ELEM. EDU
Page No.# 39/93
Linked Case : WP(C) 1565/2020
1:SANKAR KUMAR ROY AND 37 ORS.
S/O. SUDHANYA CH. ROY
VILL. PINGTHAL
P.O. RUKNI
P.S. DHOLAI
DIST. CACHAR
STATE- ASSAM
PIN-788116.
2: SAHIDUL HOQUE CHOUDHURY
S/O. BABUR ALI CHOUDHURY
VILL. CHANDIPUR PT-I
P.O. JANAKI BAZAR
P.S. ALGAPUR
DIST. HAILAKANDI
STATE ASSAM
PIN-788801.
3: NUR AHMED CHOUDHURY
S/O. MOIN UDDIN CHOUDHURY
VILL. KAJIDAHAR PT-I
P.O. KAJIDAHAR
P.S. SONAI
DIST. CACHAR
ASSAM
PIN-788115.
4: SABUBUR RAHMAN
S/O. ABDUL MANNAN
VILL. DEWAKURI
P.O. LALARCHAK
P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN-788713
5: RAYHANA BEGOM
S/O. LT. MUFASSIL ALI
VILL. DIGHIRPAR
P.O. BADARPUR
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788806.
Page No.# 40/93
6: AZMAL HUSSAIN BARBHUIYA
S/O. FARAS UDDIN BARBHUIYA
VILL. TANTOO
P.O. TANTOO
P.S. LALA
DIST. HAILAKANDI
ASSAM
PIN-788163.
7: FAZLUL HAQUE BARBHUIYA
S/O. LT. ABDUS SATTAR BARBHUIYA
VILL. CHIPORSANGON PT-III
P.O. CHIPORSANGON
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788801.
8: ABU MD. ZAFAR SADIQUE
S/O. ABDUS SUKUR
VILL. FARAMPASHA-II(TIKIPUR) P.O. KAYASTHAGRAM
P.S. NILAMBAZAR
DIST. KARIMGANJ
ASSAM
PIN-788719.
9: SUJOY DAS
S/O. SUDHAMOY DAS
VILL. CHANTILLA
P.O. CHANTILLA
P.S. RATABARI
DIST. KARIMGANJ
ASSAM
PIN-788736.
10: JOYA SUDRADHAR
D/O. BHULU SUDRADHSR
VILL. GORAGRAM
P.O. SONAPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM
PIN-788817.
11: SURAIYA AKTAR LASKAR
S/O. RAHMAT ALI LASKAR
VILL. VICHINGCHA PT-I
P.O. VICHINGCHA
Page No.# 41/93
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788151.
12: RAFAT MAMUN MAZUMDER
S/O. ABUL HUSSAIN MAZUMDER
R/O. NAZRUL SARANI
HAILAKANDI TOWN
P.O. RATANPUR ROAD
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
13: SHAHIN SULTANA LASKAR
D/O. ASHRAF UDDIN LASKAR
VILL. BHAJANTIPUR PT-I
P.O. RATANPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
14: IKBAL HUSSAIN BARBHUIYA
S/O. NAZIR UDDIN BARBHUIYA
VILL. TANTOO
P.O. TANTOO
P.S. LALA
DIST. HAILAKANDI
ASSAM
PIN-788163.
15: AYNAL HOQUE LASKAR
S/O. SUR UDDIN LASKAR
VILL. DAKSHIN MOHANPUR PT-VII
VILL. DAKSHIN MOHANPUR
P.S. SONAI
DIST. CACHAR
ASSAM
PIN-788119.
16: SALMAN LASKAR
S/O. BANGUL HOQUE LASKAR
VILL. DOKSHIN MOHONPUR PT-VI
P.O. KACHUDARAM
P.S. KACHUDARAM
DIST. CACHAR
Page No.# 42/93
ASSAM
PIN-788119.
17: PARBIZ BEGIM BAIG
D/O. LT. ABDUL DAKIR BAIG
VILL. DEORAIL
P.O. BADARPUR
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788806.
18: RAJOSHREE DAS
D/O. ARUN KUMAR DAS
VILL. KARIMGANJ
P.O. KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN-788710.
19: KHALEDA BEGAM BARBHUIYA
S/O. MOSUR ALI BARBHUIYA
VILL. VICHINGCHA PT-II
P.O. VICHINGCHA PT-II
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
20: RUBIYA BEGUM LASKAR
D/O. MOINUL HOQUE LASKAR
VILL. BASHDHAR PT-I
P.O. MATIJURI
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
21: TANIE CHOUDHURY
D/O. TAROON CHOUDHURY
VILL. MAIZDIHI WARD NO.I
P.O. SETTLEMENT ROAD
P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN-788712.
Page No.# 43/93
22: SURAJ KUMAR DAS
S/O. SUSHEN KUMAR DAS
VILL. TULARGRAM PT-I
P.O. SONAIMUKH
P.S. SONAIKUKH
DIST. CACHAR
ASSAM
PIN-788119.
23: MAHBUBUL BARI CHOUDHURY
S/O. LT. AZIZUR RAHMAN CHOUDHURY
VILL. ALGAPUR PT-I
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788150.
24: PRIYANKA UPADHAYAYA
D/O. HIRA LAL UPADHAYAYA
VILL. SILCOORIE
P.O. SILCOORIE
P.S. SILCHAR SADAR
DIST. CACHAR
ASSAM
PIN-788118.
25: BABAR AHMED CHOUDHURY
S/O. LT. KHALILUR RAHMAN CHOUDHURY
VILL. SAJPUR
P.O. BISHNUNAGAR
P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM
PIN-788781.
26: RABIA BEGIM LASKAR
D/O. SIRAJ UDDIN LASKAR
VILL. JAMIRA BAGAN
P.O. JAMIRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM
PIN-788162.
27: N. AMONA SINGHA
D/O. N. ARUN KUMAR SINGHA
VILL. BHITORGANGAPUR PT-I
Page No.# 44/93
P.O. JARAITOLA BAZAR
P.S. BORKHOLA
DIST. CACHAR
ASSAM
PIN-788127.
28: FAKHAR UDDIN BARBHUIYA
S/O. MOZID ALI BARBHUIYA
VILL. DHOLAI MOLAI PT-I
P.O. DHOLAI MOLAI
P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
29: JAHANARA BEGUM CHOUDHURY
D/O. BADAR UDDIN CHOUDHURY
VILL. MAHAMMED PUR PT-I
P.O. RONGPUR SOUTH
P.S. LALA
DIST. HAILAKANDI
ASSAM
PIN-788163.
30: DILWAR HUSSAIN
S/O. RAFIQUL HAQUE
VILL. KAZIRGRAM
P.O. BHANGA BAZAR
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788701.
31: YOUNUS UDDIN AHMED
S/O. NIZAM UDDIN AHMED
VILL. GARKHAPAR
P.O. BADARPUR
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788806.
32: NAZIA AHMED
S/O. NIZAM UDDIN AHMED
VILL. GARKHAPAR
P.O. BADARPUR
P.S. BADARPUR
DIST. KARIMGANJ
Page No.# 45/93
ASSAM
PIN-788806.
33: RIAZUL ISLAM MAZUMDER
S/O. MUDORIS ALI MOZUMDER
VILL. NITAINAGAR PT-II
P.O. NITAINAGAR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
34: SONMANI DEKA
D/O. RATNESWER DEKA
VILL. PATILADAHA
P.O. PATILADAHA
P.S. MANIKPUR
DIST. BONGAIGAON
ASSAM
PIN-783391.
35: SURAIYA PARVEEN
D/O. ABUL KALAM
C/O. ABUL QUASIM
VILL. DEORAIL
NEAR RAILWAY STATION
P.O. AND P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788806.
36: NAZIRA SULTANA MAZUMDER
D/O. LT. ABDUL MOTIN MAZUMDER
W/O. KHAIRUL HUDHA CHOUDHURY
VILL. SAIDBAND-1
P.O. AND P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788150.
37: NILAKSHI HAZARIKA
D/O. MILESWAR HAZARIKA
VILL. NAKHAT
P.O. NAKHAT
P.S. MORAN
DIST. DIBRUGARH
ASSAM
PIN-785676.
Page No.# 46/93
38: RASHID AHMED TAPADER
S/O. LT. MOIN UDDIN TAPADER
VILL. TARINIPUR-III
P.O. SIALTEK
P.S. KATIGARAH
DIST. CACHAR
ASSAM
PIN-788802.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
THROUGH THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-781006.
2:SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPTT.
DISPUR
GUWAHATI-781006.
3:THE MISSION DIRECTOR
SARBA SIKSHA ABHIYAN (NOW KNOWN AS SAMAGRA SIKSHA ABHIJAN)
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
Advocate for the Petitioner : MR. H A TALUKDAR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1183/2020
1:AFZALUR RAHMAN AND 9 ORS.
S/O. HABIBUR RAHMAN
VILL. SAGOLCHARA PART-III
P.S. DHUBRI
DIST. DHUBRI
ASSAM
Page No.# 47/93
PIN-783324.
2: ABDUR ROUF SARKER
S/O. SK MOZIBOR ROHMAN
VILL. KHARUABANDHA
P.S. SOUTH SALMARA
DIST. SOUTH SALMARA MANKACHAR
ASSAM.
3: ZAKIR HUSSAIN
S/O. ABUBAKKAR SIDDIQUE
VILL. ADABARI PART-II
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324.
4: PRODIP NATH
S/O. DINARAM NATH
VILL. BARUABARI
P.S. GARMUR
DIST. MAJULI
ASSAM
PIN-785106.
5: SOHRAB AHMED
S/O. MD. AFSAR ALI
VILL. KAWAIMARI EXCESS AREA
P.O. NALIGAON
DIST. BARPETA
ASSAM
PIN-4781352.
6: NAZMUL HOQUE
S/O. ALAUDDIN SHEIKH
VILL. KACHUDOLA PART-II
P.O. KHELUAPARA
DIST. BONGAIGAON
ASSAM.
7: RASHIDUL ISLAM AKAND
S/O. HABIBAR RAHMAN AKAND
VILL. ADABARI PART-II
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324.
Page No.# 48/93
8: SHAHJAHAN AHMED
S/O. MD. MOHFIZUL HOQUE
VILL. PATHURIA
P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR
ASSAM
PIN-783131.
9: NURUL ISLAM KHAN
S/O. MOHAR ALI KHAN
VILL. FALIMARI PART-II
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783325.
10: ASHRAFUZZAMAN SHEIKH
S/O. MD. BAKTOZAMAN SK
VILL. NEW FERAMARI
P.S. SOUTH SALMARA
DIST. SOUTH SALMARA MANKACHAR
ASSAM
PIN-783135.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
Advocate for the Petitioner : MR. M AHMED
Advocate for the Respondent : SC
ELEM. EDU
Page No.# 49/93
Linked Case : WP(C) 1011/2020
1:REJINA SULTANA
D/O. SHUKUR ALI AHMED
R/O. TENGNAMARI
WARD NO.4
P.O. AND P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
PIN-783383.
VERSUS
1:THE STATE OF ASSAM AND ANR.
REP. BY THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-06.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN-781019.
Advocate for the Petitioner : MR. M U MAHMUD
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 964/2020
1:BHANITA DAS
W/O- MR. GAUTAM KUMAR DAS
R/O- H NO. 132
OPP NURSERY CHOWK
N H 37
GOTANAGAR
GUWAHATI
ASSAM
PIN- 781033
Page No.# 50/93
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEM)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEM)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT OF ASSAM
KAHILIPARA
GUWAHATI- 781019
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1246/2020
1:TASMIN SULTANA AND 12 ORS.
W/O- INNOS ALI
R/O- VILL- TATIKATA
P.O. MOIRABARI
P.S. MORIGAON
DIST.- MORIGAON
ASSAM
IN- 782105
2: SHURUPJAN AHMED
W/O- ABDUR ROUF ANSARI
R/O- VILL- SONTOLI
P.O. MAHATALI
P.S. BOKO
DIST.- KAMRUP
ASSAM
PIN- 781136
Page No.# 51/93
3: BIPUL SARMA
S/O- DINESH SARMA
R/O- VILL- KUSUMPUR
P.O. HIMGULU P.S. KAMALPUR
DIST.- KAMRUP
ASSAM
PIN- 781380
4: RATAN KUMAR ROY
S/O- LT. SUREN ROY
R/O- VILL- SOLA
P.O. CHAMARIA
P.S. BOKO
DIST.- KAMRUP
ASSAM
PIN- 781136
5: JULHAS HUSSAIN
S/O- LT. SIRAJ UDDIN
R/O- VILL- SOUTH KACHUBARI
P.O. CHANDKHIRA
P.S. PATHARKANDI
DIST.- KARIMGANJ
ASSAM
PIN- 788725
6: JOHN MAZUMDAR
S/O- LT. HIREN MAZUMDAR
R/O- VILL- BHALUKGHATA
P.O. BHALUKGHATA
P.S. BOKO
DIST.- KAMRUP
ASSAM
PIN- 781136
7: RENUMAI SAIKIA
W/O- ROBIN SAIKIA
R/O- VILL- MALAMORA
P.O. MALAMORA
P.S. KUMARGAON
DIST.- GOLAGHAT
ASSAM
PIN- 785621
8: PUSPA GOGOI
S/O- PUNARAM GOGOI
R/O- VILL- KALAKATA
Page No.# 52/93
P.O. KALAKATA P.S. DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787058
9: JOGAPROVA DIHINGIA
S/O- PURNA KANTA DIHINGIA
R/O- VILL- HATHKHULA BENGALI GAON
P.O. CHABUWA
P.S. CHABUWA
DIST.- DIBRUGARH
ASSAM
PIN- 786184
10: PRANAB KUMAR BAISHYA
S/O- PRAMOD CH BAISYA
R/O- BONDA
NARENGI
P.O. BONDA
P.S. NOONMATI
GHY- 26
DIST.- KAMRUP
ASSAM
11: JHUMA DAS
W/O- BIDHAN DEB
R/O- VILL- DHIRENPARA
P.O. DHIRENPARA
P.S. GORCHUK
GHY- 25
DIST.- KAMRUP
ASSAM
12: RUMA DAS
W/O- RAJIB ROY
R/O- VILL- RUPBON DOOMDOOMA
P.O. AND P.S. DOOMDOOMA
DIST.- TINSUKIA
ASSAM
PIN- 786151
13: NIBEDITA LAHON
D/O- SRI INDRA LAHON
R/O- VILL- RUPNAGAR
DOWARAH CHUK
P.O. RAJABHETA
P.S. DIBRUGARH
ASSAM
Page No.# 53/93
PIN- 786008
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY-06
2:THE SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY
DISPUR
GHY-06
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE UNION OF INDIA
REP. BY THE JOINT SECY. TO THE GOVT. OF INDIA
DEPTT. OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C) 1349/2020
1:SHAHAB UDDIN AHMED
S/O- SOHRAB ALI
VILL- PAHARPUR KATULY
P.O- HABIDUNGRA
DIST- BARPETA
ASSAM
PIN- 781314
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY GOVT OF ASSAM
DEPTT OF EDUCATION (ELEMENTARY)
Page No.# 54/93
DISPUR
GUWAHATI- 06
2:THE SECRETARY
TO THE GOVT OF ASSAM
EDUCATION DEPTT (ELEM)
DISPUR
ASSAM
GHY- 06
3:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19
Advocate for the Petitioner : MR K BHUYAN
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1016/2020
1:BANYASHREE THAKUR AND 21 ORS.
C/O- BIPUL THAKUR
R/O- VILL- KAILASHPUR PATH
HENGRABARI
P.O- HENGRABARI
DIST- KAMRUP(M)
ASSAM
PIN- 781036
2: MRS. RUMI GOSWAMI
C/O- MR. RIPUON SARMAH
VILL- JAMKHALA
P.O.- BHOMORAGURI
P.S.- ULUONI
DIST.-NAGAON
ASSAM
PIN-782143
3: MALABIKA SHARMA
C/O SADANANDA SARMA
R/O- VILL. NAKUCHI (RANGIA)
P.O. MARANJANA (RURAL)
DIST. KAMRUP (RURAL)
ASSAM
Page No.# 55/93
PIN. 781354
4: CHANDRALEKHA CHOUDHURY
VILL- CHHAYGAON (CHOUDHURYPARA)
P.O.- CHHAYGAON
DIST.- KAMRUP
ASSAM
PIN- 781124
5: RAMESH CHANDRA KALITA
S/O LT. KONAK CH. KALITA
R/O- VILL. NIZ SARABARI
P.O. DEADHANIGHAT
DIST. DARRANG
ASSAM
PIN NO. 784147
6: SRI MRINAL CHAKRAVARTY
VILL- BHERUA
P.O-DUNI
DIST.- DARRANG
ASSAM
PIN-784148
7: RAJIB HORE
S/O- SHYAM LAL HORE
VILL- KAMRUP (M)
P.O.- REST CAMP
PANDU
P.S.- JALUKBARI
DIST.- KAMRUP(M)
ASSAM
PIN-781012
8: BHADRA KANTA PATAR
C/O- BHUBAN CH. PATAR
VILL- KUSHTALI
P.O- BARANGANI
DIST- MORIGAON
ASSAM
PIN- 782127
9: SUBHASH CH. BHAGAWATI
VILL ND P.O- AKAYA
DIST- BARPETA
ASSAM
PIN- 781329
Page No.# 56/93
10: SEEMA DEVI
C/O- RANJIT BORA
VILL- CHALCHALI
RANGIAGAON
P.O. - CHALCHALI
P.S.- SAMAGURI
DIST. - NAGAON
ASSAM
PIN- 782124.
11: MAMONI SHILL MAZUMDAR
VILL- JAGRATAPARA
P.O. - KRISHNAI
DIST.-GOALPARA
ASSAM
PIN-783126.
12: RATUL DEKA
S/O- DHENU RAM DEKA VILL MIKIRBHETA P.O. MIKIRBHETA
DIST. MORIGAON
ASSAM PIN-782001
13: HEMANTA DUTTA
C/O- RUDRA DUTTA
VILL- CHOWKHAM GAON
P.O. - SABOTI
P.S. - NORTH LAKHIMPUR
DIST. - LAKHIMPUR
ASSAM
PIN- 787051.
14: SWARNA PRAVHA BORDOLOI
C/O- UTPAL PHUKAN
VILL- KAPAHERA BHAKAT GAON
P.O. - KAPAHERA
P.S.- MIKIRBHETA
DIST. MORIGAON
ASSAM
PIN- 782103.
15: JATINDRA KUMAR BHARATI
C/O- SABHARAM NATH
VILL- ALIKUCHI
P.O.- ALIKUCHI
P.S.- RAHA
DIST.- NAGAON
Page No.# 57/93
ASSAM
PIN- 782103.
16: BHABESH BHARALI
C/O- SARAT BHARALI VILL. P.O. - AKAYA DIST. BARPETA
ASSAM PIN- 781329.
17: PADUM RANI BARMAN
C/O- BHABESH LAHKAR
VILL.- BURBURI
GHOGARPAR
DIST.- NALBARI
ASSAM
PIN-781369.
18: POLI DEKA
C/O- SRI SASDHAR DEKA
VILL- MADANPUR
P.O- DEUDUAR
P.S- CHANGSARI
DIST- KAMRUP (R)
ASSAM
PIN- 781101.
19: AJANTA BORDOLOI
C/O- NARESHWAR BORDOLOI
VILL. - RAJAPATHAR TINIALI
P.O. - SILPUTA TINIALI
DIST. KARBI- ANGLONG
ASSAM
PIN-782482.
20: JAYA NATH
C/O- MAHESHWAR NATH
VILL. - TIPLAI
P.O. - TIPLAI
P.S. - RANGJULI
DIST. - GOALPARA
ASSAM
PIN- 783130.
21: RUMI BHUYAN
C/O- DIGANTA BHUYAN
VILL- OATING T.E
P.O. - OATING
DIST. - GOLAGHAT
ASSAM
PIN-785603.
Page No.# 58/93
22: TUTUMANI CHOUDHURY
C/O- MR. PRADIP DAS
VILL. - NAKUL NO.1
P.O. - RANGIA
DIST. - KAMRUP(R)
ASSAM
PIN-781354.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI- 781006
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
ELEMENTARY DISPUR
GUWAHATI 781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019.
4:THE UNION OF INDIA
REPRESENTED BY THE
JOINT SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF SCHOOL EDUCATION ANDLITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRIBHAWAN
NEW DELHI 110001.
Advocate for the Petitioner : MR K K MAHANTA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1467/2020
1:KRISHNA ROY AND 2 ORS.
C/O. PROF. SOUMIK ROY
Page No.# 59/93
QUARTER NO. B-83 TEZPUR UNIVERSITY CAMPUS
P.O. NAPAAM
P.S. BORGHAT
DIST. SONITPUR
ASSAM
PIN-784028.
2: DIPANJU BORA
C/O. SRI PROBHAT BORA
VILL. BORBHETI SONARI GAON
P.O. BORBHETI
P.S. DHING
DIST. NAGAON
ASSAM
PIN-782123.
3: JURI DEVI
D/O. KHAGEN CH. BORDOLOI
VILL. GHUMATI GAON
P.O. KAPAHERA
DIST. MORIGAON.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-781006.
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECRETARY
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
Advocate for the Petitioner : MR R A AHMED
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 935/2020
Page No.# 60/93
1:NIRANJAN BORDOLOI AND 30 ORS.
VILL- KAKODONGA CHABOOKDHARA GAON
P.O- NAMKHTUAL
P.S- DERGAON
DIST- GOLAGHAT
PIN- 785626
2: BIMAN BHARALI
VILL- MOKNONG SANTIPUR
P.O- MOKNONG
P.S- MERAPANI
DIST- GOLAGHAT
3: AMARDIP BARMAN
VILL- RUPIABATHAN
P.O- CHAMATA
P.S- BELSOR
DIST- NALBARI
4: MADHURJYA RAIDONGIA
VILL- SIMEN CHAPORI
P.O- SIMEN CHAPORI
DIST- DHEMAJI
PIN- 787061
5: MINAKSHI BORAH
VILL- BAGH GAON
P.O- SIMEN CHAPORI
P.S- SIMEN CHAPORI
DIST- DHEMAJI
6: RATNA SAIKIA
VILL- SIMEN CHAPORI HENSUWA
P.O- SIMEN CHAPORI
DIST- DHEMAJI
7: ABDUR RAHMAN
P.O AND P.S- JAJORI
DIST- NAGAON
ASSAM
8: EUSUF ALI
VILL- KHATANIAPARA
P.O AND P.S- DHULA
DIST- DARRANG
9: DHRUBAJYOTI RAJKONWAR
Page No.# 61/93
VILL- 3 NO. SIMEN CHAPORI
P.O- SIMEN CHAPORI
DIST- DHEMAJI
ASSAM
10: ABDUL LATIF
VILL- GUAKUCHI
P.O- GUAKUCHI
DIST- NALBARI
PIN- 781369
11: NISHAMONI SAIKIA
KANCHAN NAGAR
NEAR PRATIKSHA HOSPITAL
HENGRABARI
DISPUR
GUWAHATI
KAMRUP (M)
PIN- 781036
12: DIBYAJYOTI PATHAK
M G ROAD
WARD NO.3
P.O AND P.S- ABHAYAPURI
DIST- BONGAIGAON
ASSAM
PIN- 783384
13: GITIKA DUTTA
MAZGAON
NORTH GUWAHATI
KAMRUP
14: ALTAF HUSSAIN MAZUMDAR
VILL HAKAMA PT- V
P.O AND P.S- BILASIPARA
DIST- DHUBRI
ASSAM
PIN- 783348
15: SAFIQUL ALI AHMED
WARD NO.7
BILASIPARA
P.O AND P.S- BILASIPARA
DIST- DHUBRI
ASSAM
PIN- 783348
Page No.# 62/93
16: MOZAHARUL ISLAM CHOUDHURY
VILL- PASHUAR KHAL PT- 2
P.O- BOALKAMRI
P.S- BILASIPARA
DIST- DHUBRI
ASSAM
17: MARFUN NEHAR BEGUM
VILL- ULUBARI
P.O AND P.S- DALGAON
PIN- 784116
DIST- DARRANG
ASSAM
18: HAFIZ UDDIN
VILL- BANGALJHAR
P.O- BASHBARI
P.S- BAGUAN
DIST- GOALPARA
PIN- 783129
19: RASHMI DEVI
VILL- CHARAIDOLONI
P.O- MADHABPUR
DIST- LAKHIMPUR
20: JONMONI BHUYAN
VILL- PANIGAON
DIST- LAKHIMPUR
PIN- 787052
21: RITURADHA GOHAIN
VILL- MOHPARA
P.O- CHALCHALI
DIST- NAGAON
ASSAM
PIN- 782141
22: SATYAJEET SAIKIA
VILL- RABAR CHAPORI
P.O- MADHUPUR
PIN- 787033
DIST- LAKHIMPUR
23: ABDUL KADER
VILL- BALARCHAR PART 3
P.O- KIRTANPARA
DIST- BONGAIGAON
Page No.# 63/93
PIN- 783384
24: PURNIMA NATH
VILL- DURAMARI
P.O- SORBHOG
DIST- BORPETA
PIN- 781317
25: DIMPI BORA (CHOWDHURY)
VILL- GRAHAM BAZAR (TINSUKIA)
P.O AND DIST- DIBRUGARH
PIN- 786001
26: GITANJALI BORUAH
P.O- JAMUGURI
PIN- 785683
DIST- SIVSAGAR
27: PRITIMOY DEVI
VILL- DHRAMTALA
P.O- BAMUNKUCHI
DIST- BARPETA
PIN- 781329
28: MOUCHUMI DUTTA
VILL- KHARAGARH GHURACHOWA
P.O- KHEMDOI PUKHURI
DIST- SIVASAGAR
PIN- 785666
29: INDUKALPA SAIKIA
VILL- PANCHALAI NO.1
P.O- LASKAR PATHAR
DIST- HOJAI
P.O- LANKA
PIN- 782446
30: MONISHA SARMA BORUAH
AMGURI
HILOIDARI GAON
P.O- AMGURI
DIST- SIVASAGAR
PIN- 785680
31: JURIMONI BORA
SURVEY
ASHOK PATH
H NO. 27
Page No.# 64/93
GUWAHATI- 28
VERSUS
1:THE STATE OF ASSAM AND ANR
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
Advocate for the Petitioner : MR. S S GOSWAMI
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 903/2020
1:MANIK ALI
S/O- MR. JAFAR ALI
R/O- VILL. PATHALI KUCHI
P.O. GAJIA
P.S. AND DIST.- BARPETA
ASSAM- 781314
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
GHY.- 781006.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT. OF ASSAM
KAHILIPARA
Page No.# 65/93
GHY.-19.
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 858/2020
1:PARIS DUTTA
D/O- DEBESWAR DUTTA
R/O- VILL BIJIJAN
TITABAR
P.O AND P.S- TITABAR
DIST- JORHAT
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY ITS COMMISSIONER TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GHY- 781006
2:THE SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT
ELEMENTARY
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY- 19
Advocate for the Petitioner : MR. P K SHARMA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1092/2020
1:DIPALI BARUAH AND 10 ORS.
D/O- MAHENDRA BARUAH
Page No.# 66/93
VILL. UPAHUPARA (COLLEGE NAGAR)
P.O. MANGALDAI
PIN- 784125
DIST.- DARRANG (ASSAM).
2: MD. NAZRUL ISLAM
S/O- MD. SUKUR ALI
VILL. NAGESWAR
P/O- KHARUPETIA
PIN- 784115
DIST.- DARRANG (ASSAM).
3: BASAB CHANDRA DEKA
S/O- JADAB CHANDRA DAS
VILL. BHURKUCHI
P/O- NIZNAMATI
PIN- 781355
DIST. NALBARI (ASSAM).
4: UPENDRA NATH DAS
S/O- LT. RAJENDRA NATH DAS
VILL. KANEBARI
P/O- BHETHUA
PIN- 781325
DIST. BARPETA (ASSAM).
5: RAJEN BARUAH
S/O- LT. MUKHESWAR BARUAH
VILL. BISH GHARIA
P.O. AND P.S. SIMEN CHAPORI
DIST.- DHEMAJI (ASSAM)
PIN- 787061.
6: BISHNU PRASAD LASKAR
S/O LT. MAHESWAR LASKAR
VILL. AND P.O- BALIGAON
RAHA
DIST.- NAGAON (ASSAM)
PIN- 782144.
7: RUNUMI TALUKDAR
W/O- BIKUL RANJAN DAS
R/O- VILL. AND P.O. MIRZA
PIN- 781125
DIST. KAMRUP (ASSAM).
8: HIRANYA SAIKIA
R/O- RAJABARI
Page No.# 67/93
P.O RAJABARI
DIST. BIHPURIA
DIST.- LAKHIMPUR
ASSAM.
9: ANUL HUSSAIN AHMED
S/O- MUSLIM UDDIJ AHMED
R/O- VILL. BAREGARH
P.O. AMBARI
P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM.
10: RABIN DEKA
S/O- LT. RAMESH CH. DEKA
R/O- BISWANATH COLLEGE CAMPUS
P.O. BISWANATH CHARIALI
DIST.- BISWANATH
ASSAM.
11: ALPANA BORGOHAIN
D/O- LT. HEMKANTA BORGOHAIN
R/O- NO. 4 CHAPATALI
P.O. BHADAI PANCHALI
PS. DULIAJAN
DIST.- DIBRUGARH
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT. (ELEMENTARY)
DISPUR
GHY.- 06.
2:THE COMM. AND SECY.
TO THE GOVT. OF ASSAM
EDUCATION DEPTT. (ELEMENTARY)
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GHY.-19.
4:THE UNION OF INDIA
REP. BY THE JT. SECY. TO THE GOVT. OF INDIA
DEPTT. OF SCHOOL EDUCATION AND LITERACY
Page No.# 68/93
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001.
Advocate for the Petitioner : MR. S BORTHAKUR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1024/2020
1:DIPAK KUMAR ROY AND ANR.
S/O. PARESH CHANDRA ROY
VILL. DEBATTAR HUSDAHA PART-V
P.O. DEBATTAR HUSDAHA
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN-783334.
2: MOKTAR ALI SHEIKH
S/O. EBRAHIM ALI SHEIKH
R/O. VILL. PASCHIM GAIKHOWA PART-II
P.O. DIMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN-783334.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI-781006.
2:THE PERSONAL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECRETARY
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA ASSAM
GUWAHATI-781019.
Advocate for the Petitioner : MR. M DUTTA
Page No.# 69/93
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 1239/2020
1:ARUP KUMAR HAZARIKA AND 19 ORS.
S/O- JOY NATH HAZARIKA
VILL. PHALENGI CHUK GAON
P.O DIHINGIA
PS. TITABOR
DIST.- JORHAT (ASSAM).
2: BHABENDRA KUMAR BISWAS
S/O- LT. PURNAKANTA BISWAS
VILL. SATGAON
P.O. JALUGUTI
DIST.- MORIGAON (ASSAM).
3: NARAYAN SARMAH
S/O- SRI BISHNU SARMAH
VILL. PURANIBHETI
P/O- PANPUR
P.S. JAMUGURI
DIST. SONITPUR (ASSAM).
4: SMTI. DITIMONI TAMULI
D/O- BHUBAN CH. TAMULI
VILL. KAWAIMARI
P/O- HAIBORGAON
DIST. NAGAON (ASSAM).
5: PALLAB RAJKHOWA
S/O- KAMAL RAJKHOWA
VILL. CHARINGIA GAON
P.O.- KATHALGURI
DIST. GOLAGHAT (ASSAM).
6: SAIDUL ISLAM
S/O MD. ASHAB ALI
VILL.- BOGULAMARI
P.O. LANKA
P.S. KALGACHIA
DIST.- BARPETA (ASSAM).
7: JAKIR HUSSAIN
S/O- DELWAR HUSSAIN
Page No.# 70/93
R/O- VILL. GOALPARA PT-III
P.O. ABHAYAPURI
DIST.- BONGAIGAON (ASSAM).
8: SARAT TAMULI
S/O- UPEN TAMULI
R/O- VILL.- LECHAIGAON
P.O.- PHUKANARHAT
DIST.- LAKHIMPUR
ASSAM.
9: SMTI. HEMALATA MEDHI
D/O- LANKESWAR MEDHI
R/O- VILL. SIALMARI
P.S. TIHU
DIST.- NALBARI
ASSAM.
10: MINAKSHI RAY
D/O- BONGSHIDHAR RAY
R/O- KAKAIJANA
P.O- KAKAIJANA
P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM.
11: CHIRANJIT RABHA
S/O- PURBANI RABHA
R/O- BALIJURI
P.O. BAKALIPARA
P.S. CHAYGAON
DIST. KAMRUP
ASSAM.
12: GAUTAM DAS
S/O- THANURAM DAS
R/O- PANICHAKUWA
P.S. PULIBOR
DIST.- JORHAT
ASSAM.
13: GHANA BAHADUR CHETRY
S/O- GANGA BAHADUR CHETRY
R/O- DONGBIL
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM.
Page No.# 71/93
14: JUGALANANDA DAS
S/O- LT. PARAMANANDA DAS
R/O- MIRZA (BISHNUPUR)
P.S. MIRZA
DIST.- KAMRUP
ASSAM.
15: JOHNMONI KALITA
S/O- SRI BHABEN KALITA
R/O- TILANA
P.O.- MUGKUCHI
DIST.- NALBARI
ASSAM.
16: HAIDAR ALI
S/O- ABDUL WAHEB
R/O- GHAKPARA
P.O. DHANTOLA BAZAR
P.S. BONGAIGAON
DIST.- BONGAIGAON
ASSAM.
17: DIPA DIHINGIA
D/O- LT. LANKESWAR DIHINGIA
R/O- KENDUGURI MAJ PATHAR
P.O. KACHALU
P.S. TINGKHONG
DIST.- DIBRUGARH
ASSAM.
18: RAJIB HAZARIKA
S/O- LT. DIMBESWAR HAZARIKA
R/O- NA- CHUNGI KHANGIA GAON
P.O. JALUKANI BARI
P.S. TITABOR
DIST.- JORHAT
ASSAM.
19: HEMCHANDRA TAMULI
S/O- KESHAB TAMULI
R/O- LECHAI GAON
P.O. NORAGAON
P.S. PANI GAON
DIST.- LAKHIMPUR
ASSAM.
20: YASHPAL REGMI
S/O- BALLAV REGMI
Page No.# 72/93
R/O- 2 NO. CHITALMARI
P.O. CHITALMARI
P.S. DHEKIAJULI
DIST.- SONITPUR
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT. (ELEMENTARY)
DISPUR
GHY- 781006.
2:THE COMM. AND SECY.
TO THE GOVT. OF ASSAM
EDUCATION DEPTT. (ELEMENTARY)
DISPUR
GUWAHATI- 781006.
3:THE UNION OF INDIA
REP. BY THE JT. SECY. TO THE GOVT. OF INDIA
DEPTT. OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI - 110001.
Advocate for the Petitioner : MR. S BORTHAKUR
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1380/2020
1:SEEMA CHANGMAI AND 5 ORS.
W/O- SRI BHASKAR GOGOI
RESIDENT OF VILLAGE- SONARI
P.O.
P.S- SONORI
DISTRICT- CHARAIDEO
ASSAM.
2: KARABI PHUKON
W/O- DIMBESWAR BORAH
RESIDENT OF VILLAGE- RAIDONGIYA
NAKACHARI
P.O.- TEOK GHAT
P.S.- SONARI
Page No.# 73/93
DISTRICT- CHARAIDEO
ASSAM.
3: SRI ANIL DUTTA
SON OF HEMA KANTA DUTTA
RESIDENT OF VILLAGE- NA-PAMUA
P.O.- GHAMORA
DISTRICT- LAKHIMPUR
ASSAM
4: NANI BHARALI GOGOI
W/O SRI MAHENDRA GOGOI
RESIDENT OF VILLAGE- TIMON BORTANI
P.O.- RAHON
DISTRICT- CHARAIDEO
ASSAM.
5: DIPAK GOGOI
SON OF LATE PANCHA PRASAD GOGOI RESIDENT OF VILLAGE- MURATIA
P.O.- SAPOTIA
DISTRICT- LAKHIMPUR
ASSAM.
6: SUBHASH GOHAIN
SON OF NOGEN GOHAIN
RESIDENT OF VILLAGE- MAIBELA
P.O.- SAFRAI DISTRICT- CHARAIDEO
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER TO THE GOVERNMENT OF ASSAM
EDUCATION DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI- 6.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI- 6
3:THE DIRECTOR OF THE ELEMENTARY EDUCATION
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-19.
Page No.# 74/93
4:THE UNION OF INDIA
REPRESENTED BY THE JOINT SECRETARY TO THE GOVERNMENT OF
INDIA
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001.
Advocate for the Petitioner : MR. N BORAH
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 900/2020
1:SABRINA AHMED
W/O- MD. JAKIR HUSSAIN
R/O- HOUSE NO. 3
GANDHIBASTI
NEW SARANIA
P.O. SILPUKHURI
P.S. CHANDMARI
DIST.- KAMRUP(M)
ASSAM- 781003
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
GHY.- 781006.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT. OF ASSAM
KAHILIPARA
GHY.-19.
Advocate for the Petitioner : MR. P D NAIR
Page No.# 75/93
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1015/2020
1:NAVAJYOTI KONWAR AND 2 ORS.
S/O- SRI SUCHENDRA NATH KONWAR
VILL. BHITORUAL
P.O. - BHITORUAL
DIST. SIVSAGAR
PIN- 785682.
2: BHABEN GOGOI
S/O- LT. PHATIK CHANDRA GOGOI
VILL. DUBDORIA
P.O. KHANAMUKH
DIST.- SIVSAGAR
PIN- 785682.
3: PRAGJYOTI DUARAH
S/O- LT. JIBAN DUARAH
VILL. AND P.O. JELENGITOOP
DIST- JORHAT
PIN- 786682.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION
ASSAM
DISPUR
GHY.- 781006.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
ASSAM
GHY.- 781019.
3:THE SECY. TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION
DISPUR
GHY.- 781006.
4:THE UNION OF INDIA
REP. BY THE JT. SECY. TO THE GOVT. OF INDIA
Page No.# 76/93
DEPTT. OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI- 110001.
Advocate for the Petitioner : MR. C BORUAH
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 978/2020
1:MONICA BEGUM
W/O. SAHID ANOWAR
R/O. H.NO.-26
FRIENDS PATH
HATIGAON
GUWAHATI
P.O. AND P.S. HATIGAON
DIST. KAMRUP (M)
ASSAM
PIN-781038.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF DEPTT. EDUCATION (ELEMENTARY)
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019.
Advocate for the Petitioner : MR. I CHOUDHURY
Advocate for the Respondent : SC
Page No.# 77/93
ELEM. EDU
Linked Case : WP(C) 1229/2020
1:DIPANKAR HAZARIKA AND 47 ORS
C/O- SUREN HAZARIKA
VILL- AZARGURI GAON
P.O- KAWOIMARI NO.2
DIST- JORHAT
ASSAM
PIN- 785617
TET
ASSAM (LP) ROLL NO. 1700869 AND CTET (UO) ROLL 199006581
2: MANOWAR HUSSAIN
C/O- MATIOR RAHMAN
VILL- TELIPARA
P.O- BAGDOBA
P.S- DHUPDHARA
DIST- GOALPARA
ASSAM
PIN- 783123 TET ASSAM (LP) ROLL NO. 1302911
3: NIBEDITA KALITA
D/O- LATE BONGSHIDHAR KALITA
VILL- POKAMURA BAHEK GAON
P.O- BORBHETA
DIST- JORHAT
ASSAM
PIN- 785004
TET ASSAM (LP) ROLL 1702034
4: DIPANJALI DUTTA
D/O- SRI GOHIN CH DUTTA
VILL- DOHUTIA
P.O- DOHUTIA
DIST- JORHAT
ASSAM
PIN- 785617
TET
ASSAM (UP) ROLL NO. 1700860
5: SUMI PHUKON
W/O- SANJIB GOGOI
VILL- BONGAON
P.O- BONGAON
Page No.# 78/93
DIST- GOLAGHAT
ASSAM
PIN- 785611
TET
ASSAM (UP) ROLL NO. 1403330
6: SANGEETA BORA
D/O- PRAFULLA BORAH
VILL- KAKODONGA KOCHALIAL GAON
P.O- NAMKHATOWAL
DIST- GOLAGHAT
ASSAM
PIN- 785626
CTET (UP) ROLL 107002312
7: SANGITA BHUYAN
D/O- TONKESWAR BHUYAN
VILL- KAKODONGA NAMKHATOWAL GAON
P.O- NAMKHATOWAL
DIST- GOLAGHAT
ASSAM
PIN- 785626
TET ASSAM (UP) ROLL 1403252
8: AMI NEOG
C/O- BUPESWAR NEOG
VILL- CHANGMAI
P.O- PHULPANICHIGA
DIST- SIVASAGAR
ASSAM
PIN- 785683
TET
ASSAM
(UP)
ROLL NO. 2800045
9: DIPAM JYOTI DUTTA
S/O- MAKHON DUTTA
VILL- DIHINGIA GAON
P.O- CHENGELI GAON
DIST- JORHAT
ASSAM
PIN- 785010
TET ASSAM (UP) ROLL 1700850
10: MAMUMONI SARMAH
S/O- BHUGIL NEOG
VILL- KAKOPATHER
Page No.# 79/93
P.O- KAKOPATHER
DIST- TINSUKIA
ASSAM
PIN- 785675 TET
ASSAM
(UP) ROLL NO. 3101654
11: SISURAM DAS
S/O- AKON CH DAS
VILL- TORFAT GAON
P.O- BAMBORAHI
DIST- GOLAGHAT
ASSAM
PIN- 785626
TET
ASSAM (LP) ROLL NO. 677935
12: PUROBI GOGOI
S/O- LATE MADHAB GOGOI
VILL- CHAKIMUKH
P.O- CHAKIMUKH
NAZIRA
DIST- SIVASAGAR
ASSAM
PIN- 785685
TET
ASSAM (LP AND UP) ROLL NO. 2801809
13: BINITA BHARALI
D/O- BHASKARJYOTI BARMAN
VILL- BILTOLA
BANIPUR PATH
H NO. 17
DIST- KAMRUP(M)
ASSAM
TET
ASSAM (LP) ROLL 1807869
14: MONTU DAS
S/O- DHARANIDHAR DAS
VILL AND P.O- SIKARHATI
DIST- KAMRUP
ASSAM
TET
ASSAM (LP AND UP) ROLL NO. 1903686
15: MANABI RAJBONGSHI
W/O- DULAL TALUKDAR
Page No.# 80/93
VILL- KUMARIKATA
P.O- DEHAR KALAKUCHI
DIST- DARRANG
ASSAM
CTET (UP) ROLL NO. 106024731
16: SIKHAMONI SAHARIA
D/O- BANESWAR SAHARIA
VILL- NA BHETI
P.O- MORIGAON
DIST- MORIGAON
ASSAM
DIST- MAJULI
ASSAM
TET 2504365
17: BULMONI NATH
S/O- RAJEN CH NATH
VILL- SONARIATI
P.O- RANGACHAHI
DIST- MAJULI
ASSAM
TET
ASSAM (UP)
ROLL NO. 2400303
18: GITANJALI DEKA
D/O- LATE PRADIP CH DEKA
VILL NO. 1 HAZARIKAPARA
P.O- HAZARIKAPARA
P.S- SIPHAJHAR
DIST- DARRANG
ASSAM
TET
ASSAM (LP) ROLL 0801715
19: NUR JAHAN BEGUM
D/O- MD. NIJAM ALI
VILL- KHAMAR MANIKPUR
P.O- KRISHNAI
DIST- GOALPARA
ASSAM
TET
ASSAM (LP AND UP) ROLL NO. 1303896
20: ROSIDA BEGUM
W/O- INAMUDDIN AHMED
VILL AND P.O- NAHARANI
Page No.# 81/93
DIST- GOLAGHAT
ASSAM
TET
ASSAM (LP AND UP)
ROLL NO. 1402888
21: RAJANI HAZARIKA
S/O- LATE DEHIRAM HAZARIKA
VILL- JALAH
NAGAON
P.O- OPAR UJARA
TET
ASSAM
(LP) ROLL 2607240
22: SWAPANA DUTTA
D/O- NAGENDRA DUTTA
VILL- CHAPRAKATA PART-1
P.O CHAPRAKATA
DIST BONGAIGAON
TET
ASSAM (LP) ROLL NO. 105135
23: PARINITA BISWAS
D/O- RAKHAL BISWAS
VILL NAYAPARA PART-I
P.O- CHAPRAKATA
DIST- BONGAIGAON
ASSAM
TET
ASSAM
ROLL NO. 06000448 IN SERVICE SINCE 2012
24: DEBAJYOTI BORA
S/O- DIMBESWAR BORA
VILL- GHURIA GAON
P.O UPAR UZARA
DIST- NAGAON
ASSAM
TET
ASSAM (LP) ROLL NO. 2610947
25: BASANTA KR SAIKIA
S/O- LATE MANIK CH SAIKIA
VILL- KHETRI GAON
P.O- CHAKALA GHAT
DIST- NAGAON
ASSAM
Page No.# 82/93
TET
ASSAM (UP) ROLL NO. 2601169
26: HEREMBA NATH
S/O- LATE KESHAB NATH
VILL- GITANAGAR
P.O- GOALPARA
DIST- GOALPARA
TET
ASSAM (LP AND UP) ROLL NO. 1301893
27: RAJAMONI SAIKIA
S/O- LATE BHARAT CH SAIKIA
VILL- BORBHETI SONARI GAON
P.O- BORBHETI
DIST- SONARI
ASSAM
TET
ASSAM (UP) ROLL NO. 2607101
28: HIRALAL BORPHUKAN
S/O- BIRESWAR PHUKAN
VILL- TILOIBARI NEPALI GAON
P.O- TILOI NAGAR
DIST- DIBRUGARH
ASSAM
TET
ASSAM (LP AND UP) ROLL NO. 1101137
29: MOMI SONOWAL
D/O- LATE NABA SONOWAL
VILL- RUPAI SAIDING
BIJAY NAGAR
DIST- TINSUKIA
ASSAM
TET
ASSSAM (UP) ROLL NO. 3101836
30: BUDDHA BIKASH HAZARIKA
S/O- RAJANIKANTA HAZARIKA
VILL- MELAMORA
DIST- GOLAGHAT
ASSAM
TET
ASSAM (UP) ROLL NO. 1400592
31: LAKHI PRASAD CHUTIA
S/O- SRI UMESH CHUTIA
Page No.# 83/93
VILL- BURKHA KURI
DIST- DHEMJAI- 787026
ASSAM
PIN- 787026
TET
ASSAM (LP AND UP) ROLL NO. 0902619
32: BIPUL SAIKIA
S/O- LILA KANTA SAIKIA
VILL- KAKAYAL
DIST- DHEMAJI
ASSAM
PIN- 787026
TET
ASSAM (LP AND UP) ROLL NO. 0900723
33: BUBUL SAIKIA
S/O- BHUGMAN SAIKIA
VILL- MICHAMARI
DIST- DHEMAJI
ASSAM
PIN- 787026
TET
ASSAM (UP)
ROLL NO. 0900869
34: PRANAB BORUAH
S/O- LATE BOLAI BORUAH
VILL- MORA GAON
P.O- BORDOLONI
DIST- DHEMAJI
ASSAM
PIN- 787026
TET
ASSAM (LP) ROLL 0904007
35: ATUL BURAGOHAIN
S/O- LATE JAGESWAR BURAGOHAIN
VILL- GOHAIN CHAPORI
P.O- KHALIHAMARI
DIST- DHEMAJI
ASSAM
PIN- 787053
TET
ASSAM (UP) ROLL 0900302
36: MAMI DAS
D/O- LATE DHANJYOTI DAS
Page No.# 84/93
VILL- WEST JALUKBARI
NAMGHAR PATH
P.O- GUWAHATI UNIVERSITY
DIST- KAMRUP (M)
ASSAM
PIN- 781014
TET 1810657
37: SUKRESWAR BORDOLOI
S/O- HAZARU BORDOLOI
VILL- CHIKABARI
DIST- MORIGAON
ASSAM
PIN- 782105
TET ROLL NO. 2504460
38: BABITA DEKA
W/O- MAKUNDA DEKA
VILL NO.1 GERIMARI
DIST- DARRANG
ASSAM
PIN- 784125
TET
ASSAM (LP AND UP)
ROLL NO. 0800676
39: SIDDHESWAR RABHA
S/O- KARMESWAR RABHA
VILL- BARJHAR
P.O- BORDUAR
DIST- KAMRUP
ASSAM
PIN- 781120
TET
ASSAM
ROLL NO. 1906456
40: GAKUL DEKA
S/O- LATE MANIK DEKA
VILL AND P.O- BARKOLA
DIST- NAGAON
ASSAM
PIN- 782144
TET
ASSAM
ROLL NO. 2602357
41: TASMIA SULTANA
Page No.# 85/93
VILL- TALIKATA
P.O AND P.S- MONIBORI
DIST- MORIGAON
ASSAM
PIN- 782126
CTET (LP AND UP) ROLL NO. 106030125
42: DIPANWITA HAZARIKA
D/O- TANKESWAR HAZARIKA
VILL- CHITRANAGAR TONGLA
DIST- UDALGURI
BTAD
TET
ASSAM
ROLL NO. 2602457
43: BISHNU PRASAD LASKAR
S/O- LATE MOHESWAR LASKAR
VILL AND P.O- BALIGAON
RAHA
DIST- NAGAON
ASSAM
PIN- 782144
TET
ASSAM (LP) ROLL NO. 2601469
44: JAHIDA BEGUM
W/O- ZAKIR HUSSAIN
VILL- HALDHIA GAON
P.O- GHUGUBARI
DIST- BARPETA
ASSAM
PIN- 781319
TET
ASSAM (UP)
ROLL NO. 0203302
45: JAMILA KHATUL
D/O- MD. FAZRUL HOQUE
VILL AND P.O- ASONIKANDI
DIST- DHUBRI
ASSSAM
CTET (LP)
ROLL NO. 106029987
46: MOTLAB ALI SK
S/O- GOLAPUDDIN
VILL GERAMARI PART-I
Page No.# 86/93
P.O- GERAMARI
DIST- DHUBRI
ASSAM
PIN- 783339
CTET (LP AND UP)
ROLL 1005093
47: KAMAL SARMAH
S/O- KRISHNA LAL SARMAH
VILL- HAKAMA JAMUGURIHAT
P.O- PANPUR
DIST- SONITPUR
PIN- 784180
CTET (LP)
ROLL NO. 105041010
48: MUNINDRA MOHAN DAS
S/O- RAMESH CH DAS
VILL- KAMRUP GAON
P.O- SIKARHATI
DIST- KAMRUP
ASSAM
PIN- 782103
TET (LP AND UP) ROLL NO. 1907016 (LV 60)
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION (ELEM) DEPTT
DISPUR
GUWAHATI- 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
3:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
DEPTT OF SOCIAL EDUCATION AND LITERACY
MIN OF HRD
SHASTRI BHAWAN
NEW DELHI- 110001
Advocate for the Petitioner : MR. A DEKA
Advocate for the Respondent : SC
ELEM. EDU
Page No.# 87/93
Linked Case : WP(C) 1017/2020
1:MOSHAROF ALOM AHMED
S/O- NASIR UDDIN AHMED
R/O- VILL. NO. 1 SOUTH RANGAPANI
P.O. BALDA BAZAR
P.S. BOKO
DIST.- KAMRUP
ASSAM
PIN- 781127.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY.- 781006.
2:THE PERSONAL (B) DEPARTMENT
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECY.
DISPUR
GHY.- 06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
ASSAM
GUWAHATI- 781019.
Advocate for the Petitioner : MR. M DUTTA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1290/2020
1:DEBAJIT SARMA AND ANR.
S/O. BRAJEN SARMA
VILL. JHAKUAPARA
P.O. BHURARGARH
DIST. DARRANG
ASSAM.
Page No.# 88/93
2: MONIRUL ISLAM MOLLAH
S/O. SAMSUL HOQUE MOLLAH
VILL. BALIABIL
P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
Advocate for the Petitioner : MR. M AHMED
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1643/2020
1:BIJOY LAKHSMI DAS
W/O SRI MANABENDRA DEKA
R/O VILL. BARDADHI P.O. GERUAH
P.S HAJO
DIST. KAMRUP
ASSAM
PIN-781102
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER TO THE GOVT. OF ASSAM
EDUCATION DEPTT. DISPUR
GUWAHATI-781006
Page No.# 89/93
2:THE SECRETARY
TO THE GOVT OF ASSAM EDUCATION DEPTT. ELEMENTARY
DISPUR
GUWAHATI-781006
3:THE DIRECTOR OF ELEMENATARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
DEPTT. OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI-110001
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 1008/2020
1:DIPIKA KAKOTY
D/O- LT. PRADIP KAKOTY
R/O- TITABOR TINIALI
P.O AND P.S. TITABOR
D
ST.- JORHAT
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY.- 781006.
2:THE SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY.- 781006.
Page No.# 90/93
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY.-19.
Advocate for the Petitioner : MR. P K SHARMA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 971/2020
1:RUMI DEVI
D/O. JOGESWAR NATH
VILL. AMONIGAON
P.O. BHELEUGURI
P.S. SAMAGURI
DIST. NAGAON
ASSAM
PIN-782140
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
ELEMENTARY DISPUR
GUWAHATI-781006.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT. OF INDIA DEPTT. OF
SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
Page No.# 91/93
SHASTRI BHAWAN
NEW DELHI-110001.
Advocate for the Petitioner : MR K K MAHANTA
Advocate for the Respondent : SC
ELEM. EDU
Linked Case : WP(C) 1330/2020
1:DIPALI BORAH
W/O- SRI DEBEN CH HAZARIKA
VILL- UTTAR BOKRAJHAR
P.O- TENGABARI
P.S- KOLAIGAON
PIN- 784525
DIST- UDALGURI
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEM)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF EDUCATION (ELEM)
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
GOVT OF ASSAM
KAHILIPARA
GUWAHATI- 781019
Advocate for the Petitioner : MR B BURAGOHAIN
Advocate for the Respondent : SC
EDU
Page No.# 92/93
Linked Case : WP(C) 1317/2020
1:FARIDA KHATUN AND ANR.
D/O- LT SUKUR ALI
W/O- ABDUL BATEN
R/O- VILL. CHELABARI/ PADUPARA
P.O. AMBARI
P.S. DHUPDHARA
DIST.- GOALPARA
ASSAM
PIN- 783123.
2: EMRAN HUSSAIN
S/O- AMAN ULLAH
R/O- VILL. PACHIM SINGIMARI
P.O. SINGIMARI
P.S. RUPAHI HAT
DIST.- NAGAON
ASSSAM
PIN- 782125.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY.-06.
2:THE PERSONNEL (B) DEPTT.
GOVT. OF ASSAM
REP. BY ITS PRINCIPAL SECY.
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
ASSAM
GHY.- 781019.
Advocate for the Petitioner : MR. B U LASKAR
Advocate for the Respondent : SC
ELEM. EDU
Page No.# 93/93
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 05-03-2020 Heard learned counsel for the petitioners. Also heard Mr. D. Saikia, learned Senior Standing Counsel, Education Department assisted by Mr. B. Kaushik and Mr. R. Mazumder, learned Standing Counsel, Education (Elementary) Department appearing for the State.
Hearing will continue.
List again on 19.03.2020.
In the meantime, State will furnish information as regards the following aspects.
1. Whether any of the appellants in WA No. 32/2019 had successfully passed the TET examination conducted by the State Government in terms of the direction of this Court?
2. Whether any such candidate having passed the TET Examination so conducted, had applied for appointment in terms of the advertisement dated 11.03.2018 read with advertisement dated 23.01.2020?
3. Whether candidature of any such candidate who had passed TET Examination and who had already crossed 38 years of age at the time of passing TET has been accepted by the authorities or not?
JUDGE Comparing Assistant