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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(4)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)the competent authority may give the prior approval for closure of the private college, class or course of instruction, as the case may be, and while giving the said prior approval, it may impose such conditions as it deems fit; or