Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(iv) in The Bihar Forest Service Rules, 1953

(iv)a preliminary certificate of health and fitness from any registered medical practitioner in the prescribed form which may be obtained from the Secretary to the Commission;