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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(4) in The West Bengal Panchayat Act, 1957

(4)All questions coming before a Gram Panchayat shall be decided by a majority of votes unless otherwise provided in this Act :Provided that in case of equality of votes the person presiding shall have a second or casting vote.