Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(1)(b) in The Maharashtra Tax on Luxuries Act, 1987 (b)discontinues his business, or changes the place thereof or opens a new place of business, or