Section 37(1)(b) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

(b)in cases specified in clause (b) or (d) of Section 36 to secure compliance with the conditions or with the permission as modified :

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