Orissa High Court
Lutheran Mahila Samity vs Commissioner-Cum-Secretary on 18 August, 2021
Author: C.R. Dash
Bench: C.R. Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.21874 of 2021
Lutheran Mahila Samity ....... Petitioner
Mrs. Sujata Jena, Adv.
-Versus-
Commissioner-cum-Secretary, Women and Child
Welfare Department, Government of Odisha,
Bhubaneswar & others ........ Opposite Parties
Mr. R.P. Mohapatra, AGA
CORAM:
JUSTICE C.R. DASH
ORDER
18.08.2021 Order No.
01.
1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. As this matter relates to Societies Registration Act, the same be listed before the assigned Bench.
3. Deputy Registrar (Judicial) may do the needful.
............................... (C.R. Dash) JUDGE Subha