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Orissa High Court

Lutheran Mahila Samity vs Commissioner-Cum-Secretary on 18 August, 2021

Author: C.R. Dash

Bench: C.R. Dash

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.(C) No.21874 of 2021


  Lutheran Mahila Samity             .......                 Petitioner
                                                  Mrs. Sujata Jena, Adv.

                              -Versus-


 Commissioner-cum-Secretary, Women and Child
 Welfare Department, Government of Odisha,
 Bhubaneswar & others        ........           Opposite Parties
                                      Mr. R.P. Mohapatra, AGA


                              CORAM:
                              JUSTICE C.R. DASH

                                     ORDER

18.08.2021 Order No.

01.

1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. As this matter relates to Societies Registration Act, the same be listed before the assigned Bench.

3. Deputy Registrar (Judicial) may do the needful.

............................... (C.R. Dash) JUDGE Subha