Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27B] [Entire Act] State of Jharkhand - Subsection Section 27B(3) in Jharkhand Agricultural Produce Markets Act, 2000 (3)Every appeal under this section shall be filed within thirty days of receipt of the demand-notice.]
