Madhya Pradesh High Court
Shailkumari vs Mohamamd Mubarik Khan on 19 February, 2018
THE HIGH COURT OF MADHYA PRADESH MA-931-2018 (HDFC GENERAL INSURANCE COMPANY Vs RAMESHWAR PRASAD) 1 Jabalpur, Dated : 19-02-2018 As prayed by Shri Siddiqui, learned counsel for the appellant, list along with M.A. No.930/2018.
(SUJOY PAUL) JUDGE e sh ad Biswal Digitally signed by SHIBA NARAYAN BISWAL Pr a Date: 2018.02.19 18:20:54 +05'30' hy ad M of rt ou C h ig H