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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(vi) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(vi)performance of Non-Governmental Organisations, the Scheduled Castes and the Scheduled Tribes Protection Cell, various committees and the public servants responsible for implementing the provisions of the Act.