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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Rajasthan - Subsection

Section 202(1)(a) in Rajasthan Municipalities Act, 2009

(a)a drain be constructed of such size, materials and description, at such level and with such fall as shall appear to the Municipality to be necessary for the effectual drainage of such buildings;