Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 22 in Public Distribution System (Control) Order, 2001

22. This licence shall be valid upto..

Place:Date:(Licensing Authority)Name, Designation & SealForm-IIIApplication for the renewal of licence of the Fair Price Shop under "Public Distribution System (Control) Order, 2001"To,The Licensing Authority.......................Sir,I, hereby apply for the renewal of the licence no issued under the provisions of the Public Distribution System (Control) Order, 2001. Required particulars are given hereunder:-