Section 9(3)(e) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(e) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(e)which in the opinion of the Authority is not in the interest of subscribers and or the objective of orderly development of pension sector and/ or the National Pension System or any other pension scheme regulated or administered under the Pension Fund Regulatory and Development Authority Act, 2013; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(3)(e) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018