Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 2 in The (Bengal) Alluvion and Diluvion Act, 1847

2. "Province of Orissa" defined.

- The expression "Province of Orissa" in this Act, shall be taken to mean only so much of the Province of Orissa as was on the 8th May, 1847 subject to the Government of Bengal.