Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Uttar Pradesh - Subsection Section 124(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (3)Any objections which may be received to the modified proposals shall be dealt with in the manner prescribed in sub-section (1).
