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[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Uttar Pradesh - Subsection

Section 145(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)market fees for the right to expose goods for sale in such market or for the use of any building or structure therein;