Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Bombay Presidency - Section Section 137 in Bombay Police Act, 1951 137. Penalty for contravening rules, etc. made under Section 41. - Whoever opposes or fails to conform to any direction given by the Police under section 41 shall, on conviction, be punished with fine which may extend to [five hundred rupees].
