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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(8) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(8)Masters, Chief Mates, Chief Engineer Officers and Second Engineer Officers who are qualified in accordance with this rule and hold an appropriate certificate, shall present their certificate of competency to the Chief Examiner or the Examiner concerned, as the case may be, and obtain an endorsement for service on ro-ro passenger ships.