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Delhi High Court - Orders

Anju Koshal vs Dvb Employee Terminal Benefit Fund 2002 ... on 4 November, 2020

Author: Jyoti Singh

Bench: Jyoti Singh

$~A-34
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 5695/2020

    ANJU KOSHAL                                      ..... Petitioner
                      Through:     Mr. Ankit Singh, Advocate

                      versus

    DVB EMPLOYEE TERMINAL BENEFIT FUND 2002
    THROUGH THE MANAGER & ANR.             ..... Respondents
                Through: Mr. Sumeet Pushkarna, Standing
                         Counsel with Mr. Devanshu Lahiry,
                         Advocate for R-1

    CORAM:
    HON'BLE MS. JUSTICE JYOTI SINGH
            ORDER

% 04.11.2020 Hearing has been conducted through Video Conferencing. List on 11th December, 2020.

JYOTI SINGH, J NOVEMBER 4, 2020 rd