Delhi High Court - Orders
Anju Koshal vs Dvb Employee Terminal Benefit Fund 2002 ... on 4 November, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5695/2020
ANJU KOSHAL ..... Petitioner
Through: Mr. Ankit Singh, Advocate
versus
DVB EMPLOYEE TERMINAL BENEFIT FUND 2002
THROUGH THE MANAGER & ANR. ..... Respondents
Through: Mr. Sumeet Pushkarna, Standing
Counsel with Mr. Devanshu Lahiry,
Advocate for R-1
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.11.2020 Hearing has been conducted through Video Conferencing. List on 11th December, 2020.
JYOTI SINGH, J NOVEMBER 4, 2020 rd