Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(9) in The Ministry of Environment, Forest and Climate Change

(9)The term of non-official members of the Authority nominated by State Government or Union Territory Administration, shall be for a period not exceeding three years.