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[Cites 0, Cited by 0] [Section 25B(3)] [Section 25B] [Entire Act]

Union of India - Subsection

Section 25B(3)(b) in THE FINANCE ACT, 2021

(b)whether, in the auditor’s opinion, proper books of account as required by law have been kept by the Corporation so far as appears from the auditor’s examination of those books and proper returns adequate for the purposes of audit have been received from branches not visited by the auditor;