Delhi High Court - Orders
Ashok Kumar & Anr vs Mukesh Kumar & Ors on 14 December, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 1012/2016 & CM APPL. 9157/2020
ASHOK KUMAR & ANR
..... Appellant
Through: Mr. Roshan Dewan, Adv.
versus
MUKESH KUMAR & ORS
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 14.12.2021 It's already 05:00 PM. List on April 08, 2022.
V. KAMESWAR RAO, J DECEMBER 14, 2021/ds Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:15.12.2021 18:28:45