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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(1) in The Punjab Co-operative Societies Act, 1961

(1)Subject to any rules made in this behalf, the whole of the assets of a co-operative society , in respect of which an order for winding up has been made, shall vest in the liquidator appointed under Section 58 from the date on which the order takes effect and the liquidator shall have power to realise such assets by sale or otherwise.