Section 3 in Executive Instructions Relating to Opium
3. Issue of duplicate copy in the event of loss of original licence or permit.
- In the event of a licence or permit being lost or destroyed, a fresh copy thereof may, on proof of the loss, be issued on payment of a fee of one rupee in the case of a druggist's permit and of two rupees in that of a licence for the sale of opium, unless for special reasons the Deputy Commissioner considers that the fee should be permitted. The licence amount should be credited under the head "Miscellaneous-Excise Revenue".
