Supreme Court - Daily Orders
Application Of Mr. Vineet Kumar Yadav ... vs Respondent(S) on 12 April, 2021
Author: Surya Kant
Bench: Surya Kant
ITEM NO.17 Court 14 (Video Conferencing) SECTION VIII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No. 6435/2021
APPLICATION OF MR. VINEET KUMAR YADAV
ADVOCATE ON RECORD FOR CONDONATION OF DELAY
IN EMPLOYING A REGISTERED CLERK Petitioner(s)
VERSUS
Respondent(s)
(APPLICATION FOR WITHDRAWAL OF MISCELLANEOUS APPLICATION SEEKING
CONDONATION OF DELAY IN EMPLOYING A REGISTERED CLERK)
Date : 12-04-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
[IN CHAMBER]
For Petitioner(s)
Mr. Vineet Kumar Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 48087/2021 is allowed. Consequently, Miscellaneous Application D. No. 6435/2021 stands withdrawn.
(NIDHI AHUJA) (RENU BALA GAMBHIR) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2021.04.13 18:13:28 IST Reason: