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Himachal Pradesh High Court

M/S Jaiprakash Associates Ltd. vs . Dharam Pal & Others on 25 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

M/s Jaiprakash Associates Ltd. Vs. Dharam Pal & others RFA Nos 67 to 76 of 2017 and 120 of 2017 .

25.5.2022 Present: Mr. Romesh Verma, Advocate, for the appellant.

Mr. Virender Thakur, Advocate, for respondent No. 1.

Mr. Rajinder Dogra, Sr. Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr.Rajat Chauhan, Law Officer, for respondents­State.

Mr. Anil Kumar God, Advocate, for respondent­Ultra Tech Cement.

List alongwith RFAs No. 131 of 2017, 132 of 2017, 133 of 2017, 134 of 2017, 124 of 2018, 125 of 2018, 108 of 2018, 109 of 2018, 103 of 2018, 104 of 2018,105 of 2018, 106 of 2018, 120 of 2018, 121 of 2018, 122 of 2018, 135 of 2017, 136 of 2017, 137 of 2017, 138 of 2017, 97 of 2017, 131 of 2018, 280 of 2017, 52 of 2017, 54 of 2017, 56 of 2017, 113 of 2018, 112 of 2018, 271 of 2017, 218 of 2017, 279 of 2017, 374 of 2016, 375 of 2016, 241 of 2017, 282 of 2017, 281 of 2017, 285 of 2017, 245 of 2018, 284 of 2017, 247 of 2017,242 of 2017, 241 of 2017, 240 of 2017, 243 of 2017,244 of 2017, 246 of 2017, 283 of 2017 and 75 of 2017 on 24.6.2022.

(Tarlok Singh Chauhan) Judge May 25, 2022 kalpana ::: Downloaded on - 26/05/2022 20:05:42 :::CIS