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[Cites 0, Cited by 0] [Section 190] [Entire Act]

State of Rajasthan - Subsection

Section 190(6) in Rajasthan District Board Account Rules

(6)The Cash Book shall be closed regularly and completely checked. The Secretary shall verify the totals of the Cash Book or have this done by some responsible subordinate other than the writer of the Cash Book and initial it as correct.