Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(2)(b) in The Bihar Panchayat Election Rules, 2006

(b)read out the relevant entry of the electoral roll and ask him if he is the person referred to in the entry; and