Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 26 in Kerala General Sales Tax Rules, 1963

26. Issue of refund adjustment order.

- Whenever any excess tax refundable to a dealer is adjusted towards any amount due from him under the Act the assessing authority shall issue a refund adjustment order in Form 17.