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State of Odisha - Section

Section 15 in The Orissa Staff Selection Commission Rules, 1993

15. Select list and its validity.

(1)The Commission shall prepare the select list of the successful candidates in order of merit on the basis of the recruitment examination which shall be equal to the number of vacancies for which requisitions are received.
(2)The select list shall be published in the notice board of the Commission [and in two leading local newspapers] [Added vide Orissa Gazette Extraordinary No. 1018 dated 16.7.1999] in the form of Notification under intimation to the appropriate appointing authority, if any, specified in the respective recruitment rules.
(3)The select list for each recruitment examination shall be valid for one year from the date of its publication or till the publication of the result of the next recruitment examination whichever is earlier.