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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(3)(iii) in The Orissa Town Planning and Improvement Trust Act, 1956

(iii)for determining the conditions under which the officers and employees of the Tribunal or any of them, shall on retirement received gratuities or compassionate allowance and the amount of such gratuities and compassionate allowances :