Section 5(3) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990
(3)[ In case of refusal/rejection of the application, Rs. 500/-(Five hundred) only of the application fee shall be deducted and the rest amount shall be refunded to the applicant.] [Substituted vide Orissa Gazette Extraordinary No. 1458/12.11.1998 S.R.O.No. 698/1998.]
