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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(7)(e) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(e)whether necessary arrangement has been made or programme drawn to meet the requirement of manpower in the field of practice of Physiotherapy or Occupational Therapy, as the case may be;