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Andhra Pradesh High Court - Amravati

Koduru Chintaiah, Guntur Dist. vs Koduru Elia Rama Raju, Guntur Dist., ... on 5 September, 2023

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Criminal Revision Case No.579 of 2010 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ

2. & 05.09.2023 RSR, J AVRB,J Sri Ganesh Paladugu, learned counsel represents that he would like to come on record in the place of Sri Jithendra Rao Veeramalla, learned counsel for the petitioner, and seeks time.

List the matter on 09.10.2023.



                                                       _______
                                                       AVRB,J
                RPD
              2



SL.                      OFFICE
No.   DATE       ORDER
                         NOTE