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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Information Technology (Recognition of Foreign Certifying Authorities Operating under a Regulatory Authority) Regulations, 2013

(1)A foreign certifying authority shall be deemed as recognized under these regulations if it has been authorized to issue Digital Signature Certificates by a recognized regulatory authority established under the laws of a country other than India.