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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(x) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(x)The Committee may, while making an order in Form XIII for placing a child under the care of a parent, guardian or fit person, pending inquiry or at the time of restoration, as the case may be, direct such parent, guardian or fit person to enter into an undertaking in Form XIV;