Kerala High Court
St:Peter’S College Church Trust Rep. ... vs The State Of Kerala on 5 September, 2023
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.14094/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Tuesday, the 5th day of September 2023 / 14th Bhadra, 1945
WP(C) NO. 14094 OF 2023
PETITIONER:
ST:PETER'S COLLEGE CHURCH TRUST, REP. BY ITS SECRETARY DR. VARGHESE
JACOB, S/O C V JACOB, AGED 63 YEARS, NECHUPADAM(H), KOLENCHERY,
ERNAKULAM, PIN - 682311
RESPONDENTS:
1. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY, REVENUE
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2. THE TAHASILDAR,(LR) KUNNATHUNADU TALUK, TALUK OFFICE, CIVIL STATION,
PERUMBAVOOR, PIN - 683542
3. THE VILLAGE OFFICER, IKKARANADU SOUTH VILLAGE, IKKARANADU,
KOLENCHERY, ERNAKULAM DISTRICT, PIN - 683565
4. ADDL. R4. ST.PETERS & ST.PAULS ORTHODOX SYRIAN CHURCH, KOLENCHERY,
REP. BY ITS VICAR, FR.JACOB KURIAN, S/O.KURIAN V C, AGED 60 YEARS,
RESIDING AT CHEMMANAM VELAMATTATHIL, KUNNAPILLI KARA, PERUVA P.O.,
PIN - 686610 (IS IMPLEADED AS ADDL.R4 AS PER ORDER DATED 19-06-2023
IN IA 1/2023 IN WP(C) 14094/2023)
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 2nd respondent to take appropriate action on Exhibit
P7, pending disposal of the above writ petition.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S JOBY JACOB PULICKEKUDY, ANIL GEORGE, DAJISH JOHN, SMITHA PHILIPOSE,
ASHIK TOM & AAKHIL MOHAMMED.P.M, Advocates for the petitioner and of
M/S. S.SREEKUMAR (SENIOR.) along with P.MARTIN JOSE, P.PRIJITH, THOMAS
P.KURUVILLA, R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON, SACHIN JACOB
AMBAT, ANNA LINDA EDEN & HARIKRISHNAN S., Advocates for R4, the court
passed the following:
WP(C) No.14094/2023 2/3
MURALI PURUSHOTHAMAN, J.
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W.P.(C) No. 14094 of 2023
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Dated this the 05th day of September, 2023
O R D E R
IA No.3 of 2023 This is an application to receive additional documents.
Heard. Allowed.
W.P.(C) No.14094 of 2021 At the request of both the counsels, post on 12.09.2023.
Sd/-
MURALI PURUSHOTHAMAN SM JUDGE WP(C) No.14094/2023 3/3 APPENDIX OF WP(C) 14094/2023 Exhibit P7 THE TRUE PHOTOCOPY OF RECEIPT NO AKS/EKM277/2023/335 DATED 22/02/2023