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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(a) in The West Bengal Factories (Welfare Officers) Rules, 1971

(a)to advise the concerned departments of the factory on questions of fulfilment of obligations statutory or otherwise, in the application of the provisions of the Factories Act, 1948, and the rules made thereunder;