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State of Assam - Section

Section 4 in Gauhati University Teachers Conduct Rules, 1975

4.

A teacher shall at all times-
(i)maintain absolute integrity,
(ii)maintain devotion to duty,
(ill)be present in the University at least for a period of not less than four hours on each working day of which a record shall be kept by the Head of the Department. This will be applicable to a whole-time teacher only, and
(iv)do nothing which is unbecoming of a University teacher.