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NCT Delhi - Section

Section 13 in The Delhi Metro Railway (Procedure to be followed by the Claims Commissioner and amount of compensation payable in case of death and injuries due to accidents) Rules, 2007

13. Decision of the Claims Commissioner.

- The Claims Commissioner shall decide every application as expeditiously as possible on perusal of document, affidavits and other evidence, if any, and after hearing such oral argument as may be advanced.