Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(1) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888 (1)No licence shall be granted under the Act in respect of any building or enclosure unless the provisions of sub-rules (2) to (8) are complied with.
