Bombay High Court
Lata Godhwani vs Mr. Kamlesh Kishin Godhwani on 10 November, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 1175 OF 2023
In
FAMILY COURT APPEAL 63 OF 2015
Lata Godhwani ....PETITIONER
V/S
Mr. Kamlesh Kishin Godhwani ....RESPONDENT
WITH INTERIM APPLICATION NO. 14151 OF 2023 In Family Court Appeal 63 OF 2015 Mr. Kamlesh Kishin Godhwani ....PETITIONER V/S Mrs. Lata Kamlesh Godhwani ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 10th November, 2023 P.C. :
Due to paucity of time, stand over to 15/12/2023. Interim order, if any, to continue till then.
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