Bombay High Court
Shreeji Investment And Advisory ... vs The National E - Assessment Centre, ... on 9 August, 2021
Author: Abhay Ahuja
Bench: K.R. Shriram, Abhay Ahuja
1/3 Common order Sr.No.74 and Ors..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMON ORDER IN SERIAL NOS.74 AND OTHERS
SR. NO. CASE NO. NAME OF PARTIES
74 WP/1086/2021 Rolta India Ltd.
V/s.
Union of India and Ors.
75 WP/1095/2021 Great Ideas and Venture
V/s.
Additional/Joint/Deputy/Assistant
Commissioner of Income Tax/Income
Tax Officer, Delhi and Ors.
76 WP/1106/2021 Nayan Jayantilal Balu
V/s.
Union of India
Through The Secretary and Ors.
78 WP/1244/2021 Kirandipsingh Kuldipsingh Swani
V/s.
The Principal CIT 17 and Ors.
79 WP/1246/2021 Mantelone Investment Ltd.
V/s.
The Commissioner of Income Tax
(IT), Mumbai - 3 and Ors.
80 WP/1247/2021 Mantelone Investment Ltd.
V/s.
The Commissioner of Income Tax
(IT), Mumbai - 3 and Ors.
81 WP/1257/2021 Indel Automotives Private Limited
V/s.
The National Faceless Assessment
Centre and Ors.
82 WP/1301/2021 NIT Global Networks Pvt. Ltd.
V/s.
Additional/Joint/Deputy/Assistant
Commissioner of Income Tax/Income
Purti Parab
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2/3 Common order Sr.No.74 and Ors..odt
Tax Officer and Ors.
83 WP/1368/2021 SPN Gloo India Private Limited
V/s.
Assistant Commissioner of Income
Tax and Anr.
84 WP/1507/2021 Swas Construction Co.
V/s.
The National Faceless Assessment
Centre and Ors.
95 WPL/4798/2021 Man Industries (India) Limited
V/s.
The Union of India and Ors.
97 WPL/11856/2021 Shapoorji Pallonji Development
Managers Pvt. Ltd.
V/s.
Deputy Commissioner of Income Tax
and Ors.
98 WPL/12550/2021 The Great Eastern Shipping Co. Ltd.
V/s.
National Assistant Commissioner of
Income Tax and Ors.
99 WPL/13235/2021 Shreeji Investment and Advisory
Services
V/s.
The National E Assessment Centre,
Delhi and Ors.
100 WPL/14079/2021 GTL Infrastructure Ltd.
V/s.
Deputy/Asst. Commissioner of
Income Tax and Ors.
101 WPL/14085/2021 GTL Infrastructure Ltd.
V/s.
Deputy/Asst. Commissioner of
Income Tax and Ors.
102 WPL/14088/2021 Implenia Services and Solutions
Private Limited
Purti Parab
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3/3 Common order Sr.No.74 and Ors..odt
V/s.
Deputy/Asst. Commissioner of
Income Tax and Ors.
103 WPL/14588/2021 Shree Gopal Housing And Plantation
Corporation
V/s.
Asstt. Or Dy. Commissioner of
Income Tax and Ors.
104 WPL/14597/2021 Pioneer Enterprises
V/s.
Asstt. Or Dy. Commissioner of
Income Tax and Ors.
106 WPL/14778/2021 GE Power India Limited
V/s.
Additional/Joint/Deputy/Assistant
Commissioner of Income Tax/Income
Tax Officer and Ors.
CORAM : K.R. SHRIRAM &
ABHAY AHUJA, JJ.
DATED : 9th AUGUST 2021 P.C. :
1. Balance Daily Board cannot be taken up today on account of paucity of time.
2. Stand over to 24th August, 2021.
3. Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
(ABHAY AHUJA, J.) (K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:17:29 :::