Delhi High Court - Orders
M/S Sita Ram Iron Foundry And ... vs Hindustan Technocast (P) Ltd. And Anr on 29 May, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 150/2021
M/S SITA RAM IRON FOUNDRY AND ENGINEERING WORKS
..... Petitioner
Through: Mr. Pankaj Kumar, Advocate.
versus
HINDUSTAN TECHNOCAST (P) LTD. AND ANR. ... Respondents
Through: Mr. Vishal Patel, Advocate.
Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 29.05.2023
1. Vakalatnama filed on behalf of Petitioner has been returned under objections. Reply, rejoinder and written submissions, as directed previously, have not been filed till date.
2. At request of the counsel, the timelines to file the same are extended by four weeks.
3. List on 15th September, 2023.
SANJEEV NARULA, J MAY 29, 2023 nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:45